Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(v) in The Orissa Forest Shooting Rules, 1973 (v)shooting - (a) bison, elephant, buffalo with any weapon other than rifle of a bore equal to or larger than 400 or 376 magnum;
