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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Madhya Pradesh - Subsection

Section 125(2) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(2)These reports shall be written annually in the month of October for the previous market year.