Chattisgarh High Court
M/S Shree Vallabh Industries vs State Of Chhattisgarh 28 Wps/1110/2018 ... on 17 July, 2018
1
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1249 of 2018
M/s Ashish Stationary Mart Versus State of Chhattisgarh & Ors.
WPC/1465/2018
17/07/2018 Shri Raghvendra Pradhan and Shri Vaibhav A. Goverdhan, Advocates for the
Petitioners.
Shri A.S. Kachhawaha, Additional Advocate General for the State /
Respondent No.1.
Shri Chandresh Shrivastava, Advocate appears on behalf of Shri Ashutosh Pandey, Advocate for Respondents No.2 & 3.
At the request of Shri Shrivastava, list these matters tomorrow i.e. 18.07.2018.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Pritinker Diwaker)
Chief Justice Judge
Chandra