Himachal Pradesh High Court
The Didwin Co-Operative Agriculture ... vs State Of H.P & Others on 26 May, 2015
Bench: Sanjay Karol, P.S. Rana
IN THE HIGH COURT OF HIMACHAL PRADESH
SHIMLA
CWP No.2435 of 2012-D
Date of Decision: 26.5.2015
.
The Didwin Co-operative Agriculture Service Society Ltd.,
......Petitioner.
Versus
State of H.P & Others .....Respondents.
Coram:
The Hon'ble Mr. Justice Sanjay Karol, Judge.
The Hon'ble Mr. Justice P.S. Rana, Judge.
Whether approved for reporting? 1No.
For the Petitioner :Mr. Lalit Kumar Sharma, Advocate.
For Respondents No.1&4:M/S Ashok Chaudhary, V.S. Chauhan,
Addl. AGs, with Mr. Vikram Thakur,
Dy.AG.
For Respondent No.5: Mr. Ajay Chandel, Advocate.
Sanjay Karol, J (oral)
Sh. Lalit Kumar Sharma, learned counsel has placed on record copy of the affidavit of private respondent No.5, stating that he is no longer interested in obtaining the information sought by him, which was subject matter of orders (Annexure P-7, P-8, P-9 and P-10).
2. In this view of the matter, without adjudicating the rival contentions of the parties, including maintainability of the 1 Whether reporters of the local papers may be allowed to see the judgment?
::: Downloaded on - 15/04/2017 18:15:19 :::HCHP 2petition, we dispose of the present petition, leaving all questions open.
Pending application(s), if any also stand disposed of.
.
(Sanjay Karol), Judge.
(P.S. Rana), Judge.
May 26, 2015 (Shankar) ::: Downloaded on - 15/04/2017 18:15:19 :::HCHP