Supreme Court - Daily Orders
Arvind Nandagopal vs Bse Ltd. on 23 October, 2017
Author: Abhay Manohar Sapre
Bench: Abhay Manohar Sapre
ITEM NO.90 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 17718/2017
ARVIND NANDAGOPAL Appellant(s)
VERSUS
BSE LTD. & ANR. Respondent(s)
Date : 23-10-2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
[IN CHAMBER]
For Petitioner(s) Mr. Rishad Ahmed Chowdhury, AOR
Mr. Goutham Shiv Shankar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As prayed, four weeks' time is granted to cure the defects as pointed out by the Registry.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2017.10.25
16:56:28 IST
Reason: