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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 17(1)(f) in Arunachal Pradesh Panchayat Raj Act, 1997

(f)for the transaction of business connected with this Act, or for the purpose of making any order authorized thereby, exercise such powers, perform such functions and discharge such duties as may be exercised. Performed or discharged by the Gram Panchayat under this Act or the rules made thereunder;