Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act] State of Rajasthan - Subsection Section 27(6)(b) in The Rajasthan Minimum Wages Rules, 1959 (b)the owner of the cultivated land-owns a land, the acreage of which is not above 25 acres.