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[Cites 0, Cited by 0] [Section 254] [Entire Act]

State of Uttar Pradesh - Subsection

Section 254(3) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(3)An Inspector may, within the local limits for which he is appointed, file in a court having jurisdiction a complaint or other proceeding relating to an offence under the Act.