Supreme Court - Daily Orders
Manish Aggarwal vs Rci Industries And Technologies Ltd. on 13 January, 2023
ITEM NO.2 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18365/2022
MANISH AGGARWAL & ANR. Petitioner(s)
VERSUS
RCI INDUSTRIES AND TECHNOLOGIES LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.1137/2023-WITHDRAWAL OF CASE /
APPLICATION )
Date : 13-01-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. P. D. Sharma, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Unregistered petition is allowed to be withdrawn in terms of letter dt.31.12.2022.
H. SHASHIDHARA SHETTY Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.01.14 12:09:22 IST Reason: