Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Manish Aggarwal vs Rci Industries And Technologies Ltd. on 13 January, 2023

     ITEM NO.2                      REGISTRAR COURT. 1            SECTION XIV

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

                            SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18365/2022

     MANISH AGGARWAL & ANR.                                             Petitioner(s)

                                                   VERSUS

     RCI INDUSTRIES AND TECHNOLOGIES LTD.                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.1137/2023-WITHDRAWAL OF CASE /
     APPLICATION )

     Date : 13-01-2023 This petition was called on for hearing today.



     For Petitioner(s)
                                       Mr. P. D. Sharma, AOR

     For Respondent(s)


                             UPON hearing the counsel, the Court made the following
                                                O R D E R

Unregistered petition is allowed to be withdrawn in terms of letter dt.31.12.2022.

H. SHASHIDHARA SHETTY Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.01.14 12:09:22 IST Reason: