Madhya Pradesh High Court
Smt. Manpreet Shrivastava vs High Court Of M.P. on 6 January, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1 WP-25978-2021
The High Court Of Madhya Pradesh
WP No. 25978 of 2021
(SMT. MANPREET SHRIVASTAVA Vs HIGH COURT OF M.P.)
Jabalpur, Dated : 06-01-2022
Shri Rahul Mishra, learned counsel for the petitioner.
Shri Akash Choudhary, learned counsel for the respondent/Employer.
Learned counsel for the respondent/employer submits that reply is ready and has been sent for vetting and shall be filed very soon.
List after one week.
(SHEEL NAGU) (SUNITA YADAV)
JUDGE JUDGE
ss
Signature Not Verified
SAN
Digitally signed by SATEESH KUMAR
SEN
Date: 2022.01.07 10:48:57 IST