Manipur High Court
Tek Bahadur Nirouola vs State Of Manipur; & Ors on 22 April, 2024
Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
Date: 2024.04.30
SINGH 12:41:56 +05'30' Item No. 13 & 14
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
Review. Pet. No. 10 of 2023
Tek Bahadur Nirouola
Petitioner
Vs.
State of Manipur; & Ors.
Respondents
With
MC (Review. Pet.) No. 21 of 2023
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this petition as well as the application is adjourned.
List on 14.05.2024.
JUDGE CHIEF JUSTICE
Sandeep