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State of Maharashtra - Section

Section 5 in The Prevention of Cruelty to Animals (Maharashtra Amendment) Act, 2017

5. Amendment of section 22 of 59 of 1960.

- In section 22 of the principal Act, the following proviso shall be added, namely :-"Provided that, nothing contained in this section shall apply to the conduct of bullock cart race in accordance with the provisions of sub-section (2) of section 3.".