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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(4) in The Rajasthan Pension (Grant to Dependents Of Citizens-Non Government Servants) Rules, 1960

(4)He will then submit the pension case, with a statement of the circumstances and the medical report or reliable evidence of the occurrence of death etc. through proper channel to the Government.