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[Cites 0, Cited by 0] [Section 21C] [Entire Act]

State of Jharkhand - Subsection

Section 21C(2) in Jharkhand Co-operative Societies Rules, 2008

(2)Election to the committee shall be held from amongst the members of the general body and by the members of the general body:Provided that where the bye-laws of the society provide for constitution of a Delegate General Body, elections to the committee shall be held from amongst the members of such Delegate General Body and by the members of the Delegate General Body;