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State of Rajasthan - Section

Section 21 in The Rajasthan Financial Corporation General Regulations, 2002

21. Extension of time for payment of call.

- The Board may, from time to time and at its discretion, extend the time fixed for the payment of any call as to all or any of the shareholders having regard to the circumstances or some other sufficient cause, but no shareholder shall be entitled to such extension as a matter of right.