Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Chattisgarh - Subsection Section 71(h) in High Court of Chhattisgarh Rules, 2005 (h)the value of the appeal, including valuation in Courts below and in the case of an application for revision, the value in suit:
