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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(b) in Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018

(b)"Colony" means an area of land not less than one thousand square meters divided into plots for residential, commercial or industrial purpose;