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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2)(d) in The Maharashtra Regulation Of Marriage Bureaus And Registration Of Marriages Act, 1998

(d)the form of application and the fees for grant of copy of the extract of the register of marriage bureaus or the register of marriages maintained under this Act;