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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(4) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(4)[Mineral] [Substituted for 'Coal Mining' vide Bihar Coal Mining Area Development Authority (Amendment) Act, 1992, Sections 2 and 3 (i).] Development Area' means any area declared to be a [Mineral] [Substituted for 'Coal Mining' vide Bihar Coal Mining Area Development Authority (Amendment) Act, 1992, Sections 2 and 3 (i).] Development Area under sub-section (1) of section 3 of this Act;