Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] Dadra And Nagar Haveli - Subsection Section 84(3) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (3)The first appeal and second appeal shall be filed in such form and shall be accompanied by such fee as may be prescribed.
