Delhi High Court - Orders
Pr. Commissioner Of Income Tax ... vs M/S Modi Entertainment Networks Ltd on 12 August, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 50/2025 CM APPL. 12466/2025 CM APPL. 12467/2025
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2
.....Appellant
Through: Mr Sanjay Kumar, SSC, Ms Monica
Benjamin and Ms Easha Kadian,
JSCs.
versus
M/S MODI ENTERTAINMENT NETWORKS LTD.
.....Respondent
Through: Mr Rohit Jain, Mr Deepesh Jain, and
Mr Samarth Chaudhari, Advocates.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 12.08.2025 At the request of Mr Sanjay Kumar, learned counsel for the Revenue, renotify on 20.08.2025.
V. KAMESWAR RAO, J VINOD KUMAR, J AUGUST 12, 2025 M This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/08/2025 at 22:20:06