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State of Punjab - Section

Section 18 in Punjab School Education Board (Employees Service) Regulation, 1988

18. Leave, Contributory Provident Fund, Gratuity and others matters.

- In respect of leave, provident fund, gratuity and other matters and not expressly provided in these regulations the persons appointed to service shall be governed by such regulations as may have been or may hereafter be adopted or made by the Board.