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State of Odisha - Section
Section 29 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
29. Distance from electric lines.
- No verandah, balcony or the like shall be allowed to be erected or re-erected or any additions or alterations shall be made to a building in a site within the distance specified below determined in accordance with the Indian Electricity Rules, 1956 between the building and any overhead electric supply line;Minimum Distance from the Electric LineTable-1| Vertical distance in meters. | Horizontal distance in meters. | |
| Low and medium voltage lines and service lines | 2.5 | 1.2 |
| High voltage lines up to and including 33,000 Volt | 3.7 | 2.0 |
| Extra High voltage lines beyond 33,000 Volt | 3.7 | 2.0 |
| (Plus 0.3 meters for every additional 33,000 voltor part thereof) | (Plus 0.3 meters for every additional 33,000 voltor part thereof) |