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State of Odisha - Section

Section 29 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

29. Distance from electric lines.

- No verandah, balcony or the like shall be allowed to be erected or re-erected or any additions or alterations shall be made to a building in a site within the distance specified below determined in accordance with the Indian Electricity Rules, 1956 between the building and any overhead electric supply line;Minimum Distance from the Electric LineTable-1
  Vertical distance in meters. Horizontal distance in meters.
Low and medium voltage lines and service lines 2.5 1.2
High voltage lines up to and including 33,000 Volt 3.7 2.0
Extra High voltage lines beyond 33,000 Volt 3.7 2.0
  (Plus 0.3 meters for every additional 33,000 voltor part thereof) (Plus 0.3 meters for every additional 33,000 voltor part thereof)