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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(6)(a) in The U.P. Basic Education Act, 1972

(a)every teacher of the basic school serving under, the Board immediately before such commencement shall be under the. administrative control of the Gram Panchayat or the Municipality, as the case may be, within whose territorial limits the basic school, is situated;