Himachal Pradesh High Court
Sita Ram Sharma vs . State Of H.P. on 25 September, 2023
Author: Virender Singh
Bench: Virender Singh
Sita Ram Sharma Vs. State of H.P. .
Cr.MMO No.363 of 2023 25.09.2023 Present: Mr. Neeraj K. Sharma & Mr. Hemant Kumar Thakur, Advocates for the petitioner.
Mr. Mohinder Zharaick, Mr. Tejasvi Sharma, Additional Advocate General, with Ms. Leena Guleria, Deputy Advocate General, for the of respondent.
List for consideration on 7th October, 2023. rt (Virender Singh) Judge September 25, 2023(ps) ::: Downloaded on - 25/09/2023 20:36:46 :::CIS