Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 38] [Entire Act] State of Uttar Pradesh - Subsection Section 38(2) in U.P Consolidation of Holdings Act, 1953 (2)[* * *] [Deleted by U.P. Act No. 38 of 1958.]
