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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1)(c) in The Indian Bar Councils (U.P. Amendment) Act, 1950

(c)in sub-clause (d) the words "and the quorum necessary for the transaction of business thereat" shall be deleted ,