Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 83] [Entire Act] Union of India - Subsection Section 83(g) in The Patents Act, 1970 (g)that patents are granted to make the benefit of the patented invention available at reasonably affordable prices to the public.
