Calcutta High Court (Appellete Side)
Soumen Kumar Das & Ors vs State Of West Bengal & Ors on 13 February, 2023
13.02.2023
Item Nos. 5 and 6.
Crt.No.11
b.r.
MAT 244 of 2023
with
IA No. CAN 1 of 2023
Soumen Kumar Das & Ors.
-vs-
State of West Bengal & Ors
with
MAT 245 of 2023
with
IA No. CAN 1 of 2023
Arup Sarkar & Ors.
-vs-
Subhamay Bhunia & Ors.
Mr. Soumya Majumder
Mr. Puspal Chakraborty
Mr. Prisanka Ganguly
........ for the appellant in MAT 244 of 2023.
Mr. Joydip Kar
Mr. Anindya Lahiri
Ms. Pranati Das
...... for the appellant in MAT 245 of 2023.
Mr. Anindya Lahiri
Mr. Samrat Dey Paul
..... for the writ petitioners/respondents
in MAT 244 of 2023.
Mr. Bikash Ranjan Bhattacharyya, Sr. Adv. Mr. Sudipta Dasgupta Mr. Arka Nandy Mr. Suthirtha Nayek Mr. Shalim Ghosh ..... for the writ petitioners/Respondents in MAT 245 of 2023.
Mr. Billwadal Bhattacharyya, Ld. Dy.S.G.I. Mr. Arijit Mazumdar ..... for the CBI in MAT 245 of 2023.
Mr. Bhaskar Prasad Vaisya Mr. Sirsanya Bandyopadhyay, Mr. Arka Kumar Nag Mr. Minal Kanti Ghosh .... For the State in MAT 245 of 2023.
2Dr. Sutanu Kumar Patra Ms. Supriya Debey ..... for the Commission in both the appeals.
Ms. Koyeli Bhattacharyya ..... for the W.B.B.S.E. Party/parties is/are represented in the order of their name/names as printed above in the cause title.
Heard.
Reserved FoR Orders.
Parties to act in terms of the copy of the order downloaded from the official website of this Court.
(Supratim Bhattacharya, J.) (Subrata Talukdar,J.)