Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(4) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(4)any other activity which may be specified by the Board in consultation with Government of India from time to time;