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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(12) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(12)The charges payable to commission agents, brokerS, weighmen, measurers, warehousemen or surveyors for their service to the seller or buyers may from time to time be fixed by the market committee with prior approval of the Board.