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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(3)[ No bed shall be placed :-
(a)within 10.2 centimetres of ventilation trunk which may be used for circulating hot air; or
(b)within 5.10 centimetres of a bulkhead of the ship's side unless the bed is so supported and the room so constructed as to avoid harbouring dirt and vermin in or near the bed, to enable the bedding to be kept clean and dry and to minimise the soiling of paintwork in way of the bed; or
(c)below any joint in an overhead water pipe or sanitary discharge.]