Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Section 10] [Entire Act] State of Maharashtra - Subsection Section 10(1) in The Maharashtra Prohibition Act (1)The State Government may delegate any of the powers exercisable by it under this Act to the Commissioner or such other officers as it deems fit.
