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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(f) in Nurses and Midwives Act, 1953

(f)["Register" means the register of nurses or the register of midwives or the register of auxiliary nurse-midwives or the register of health visitors or the register of dhais maintained under this Act and "registered" means registered or deemed to be registered under this Act] [Substituted by Act 14 of 1964]