Section 13(8)(c) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

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State of Uttar Pradesh - Subsection

Section 13(8)(c) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(c)monitor for the implementation of Section 27 that teachers are not burdened with non-academic duties other than the decennial population census, disaster relief duties or duties relating to elections to the local authority or the State Legislatures or Parliament, as the case may be;

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State of Uttar Pradesh - Subsection

Section 13(8)(c) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011