Section 72(2)(o) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956

[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Madhya Bharat - Subsection

Section 72(2)(o) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956

(o)the particulars to be included in the memorandum under Section 47, (p) the conditions on which authority to grant loans shall be granted under sub-section (2) of Section 59,

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State of Madhya Bharat - Subsection

Section 72(2)(o) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956