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State of Punjab - Section

Section 17 in Punjab Excise Bonded Warehouse Rules, 1957

17.

An account of all receipts into and issues of liquor from the warehouse shall be maintained in registers in form B.W.H 8, D.13, D.13-B, D.14, D.14-A, B.15 and B.15-A. All issues shall be made only on application by the licensee, bearing necessary court fee stamp.