Delhi High Court - Orders
Ashok Hotel(Itdc) vs Ashok Hotel Mazdoor Janta Union And Ors on 22 May, 2025
$~67 to 69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 632/2010 CM APPL. 240/2018 CM APPL. 9565/2020
ASHOK HOTEL(ITDC) .....Petitioner
Through: appearance not given
versus
ASHOK HOTEL MAZDOOR JANTA UNION AND ORS
.....Respondents
Through: Mr. Atul T.N & Ms. Nazmeen
Ahmed. Advs
68
+ W.P.(C) 1848/2010 CM APPL. 46809/2024
ASHOK HOTEL(ITDC) .....Petitioner
Through: appearance not given
versus
WORKMEN AND ORS .....Respondents
Through: Mr. Gajendra Giri, Adv.
69
+ W.P.(C) 633/2010 CM APPL. 1332/2010 CM APPL. 4813/2010
CM APPL. 5618/2012
ASHOK HOTEL (ITDC) .....Petitioner
Through: appearance not given
versus
ASHOK HOTEL MAZDOOR JANTA UNION .....Respondent
Through: Mr. Atul T.N & Ms. Nazmeen
Ahmed. Advs
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 18:39:50
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 22.05.2025 It is already 5:15 p.m. Due to paucity of time, these matters could not be taken up today. Accordingly, list on 23rd September 2025. Order be uploaded on the website of this Court.
ANISH DAYAL, J MAY 22, 2025/sm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 18:39:50