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Delhi High Court - Orders

Ashok Hotel(Itdc) vs Ashok Hotel Mazdoor Janta Union And Ors on 22 May, 2025

                          $~67 to 69
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 632/2010 CM APPL. 240/2018 CM APPL. 9565/2020
                                    ASHOK HOTEL(ITDC)                                                               .....Petitioner
                                                                  Through:            appearance not given

                                                                  versus

                                    ASHOK HOTEL MAZDOOR JANTA UNION AND ORS
                                                                              .....Respondents
                                                 Through: Mr. Atul T.N & Ms. Nazmeen
                                                          Ahmed. Advs
                          68
                          +         W.P.(C) 1848/2010 CM APPL. 46809/2024
                                    ASHOK HOTEL(ITDC)                                                               .....Petitioner
                                                                  Through:            appearance not given

                                                                  versus

                                    WORKMEN AND ORS                                                      .....Respondents
                                               Through:                               Mr. Gajendra Giri, Adv.

                          69
                          +         W.P.(C) 633/2010 CM APPL. 1332/2010 CM APPL. 4813/2010
                                    CM APPL. 5618/2012
                                    ASHOK HOTEL (ITDC)                                                              .....Petitioner
                                                                  Through:            appearance not given

                                                                  versus

                                    ASHOK HOTEL MAZDOOR JANTA UNION .....Respondent
                                                 Through: Mr. Atul T.N & Ms. Nazmeen
                                                          Ahmed. Advs




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 18:39:50
                                     CORAM:
                                    HON'BLE MR. JUSTICE ANISH DAYAL
                                                                  ORDER

% 22.05.2025 It is already 5:15 p.m. Due to paucity of time, these matters could not be taken up today. Accordingly, list on 23rd September 2025. Order be uploaded on the website of this Court.

ANISH DAYAL, J MAY 22, 2025/sm This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 18:39:50