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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(1)(b) in The Rajasthan Value Added Tax Act, 2003

(b)in which, for any reason, the levy of tax or any fee or sum payable under this Act has been escaped wholly or in part; or