Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 423] [Entire Act] State of Rajasthan - Subsection Section 423(d) in Rajasthan Land Revenue (Land Records) Rules, 1957 (d)sudden fluctuations in the area cultivated by the estate holder or tenants of different classes and In rents paid by them;
