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State of Maharashtra - Section

Section 22 in The Satara, Sholapur and Southern Maratha Country Laws Act, 1863

22. The following villages in pargana Lakshmeshvar:-

(1)Mauje Kalas.
(2)Mauje Surngi.
(3)Mauje Konhigeri.
(4)Mauje Vadvi.
(5)Mauje Bijur.
(6)Mauje Kankapur.
(7)Mauje Kondikop.
(8)Mauje Konerikop.