Himachal Pradesh High Court
Sanjeev Kumar And Ors. vs . Hpu And Anr. on 26 July, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Sanjeev Kumar and ors. Vs. HPU and anr.
CWP No.2343 of 2022 .
26.07.2022 Present: Mr. Suneel Gautam, Advocate, vice Mr. Aman Parth Sharma, Advocate, for the petitioners.
Mr. Surender Verma, Advocate, for the respondents.
Time to file rejoinder is extended.
Stand over for four weeks.
r ( A.A. Sayed )
Chief Justice
( Jyotsna Rewal Dua )
Judge
July 26, 2022
(mamta)
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