Supreme Court - Daily Orders
Principal Commissioner Income Tax vs Kalpataru Power Transmision Ltd. on 8 January, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.24 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36821/2017
(Arising out of impugned final judgment and order dated 02-03-2017
in ITA No. 141/2017 passed by the High Court Of Gujarat At
Ahmedabad)
PRINCIPAL COMMISSIONER INCOME TAX Petitioner(s)
VERSUS
KALPATARU POWER TRANSMISION LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.136691/2017-CONDONATION OF DELAY
IN FILING)
Date : 08-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Y.P. Adhyaru, Sr. Adv.
Ms. Swarupama Chaturvedi, Adv.
Ms. Prerna Priyadarshini, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag along with C.A. No. 10448 of 2014.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.01.08 16:20:31 IST Reason: