Gauhati High Court
Assam State Primary Teachers ... vs The State Of Assam & 5 Ors on 11 December, 2018
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
1
IN THE GAUHATI HIGH COURT
(THE HIGH COURT OF ASSAM, NAGALAND, MIZORAM, AND ARUNACHAL PRADESH)
WP(C) NO.6843/2017
ASSAM STATE PRIMARY TEACHERS ASSOCIATION,
REPRESENTED BY ITS PRESIDENT, SRI JIBAN CH. BORAH,
AND SECRETARY SRI RATUL CH. GOSWAMI HAVING REGISTERED
OFFICE AT SIKSHAK BHAWAN, R.G. BARUAH, ROAD, GUWAHATI
PIN-781003 (OPP COMMERCE COLLEGE, BOYS HOSTEL) IN THE
DISTRICT OF KAMRUP (M), ASSAM
....P ETI TI ON ER
-VERSUS-
1. THE STATE OF ASSAM,
REPRESENTED BY THE COMMISSIONER &
SECRETARY TO THE GOVERNMENT OF ASSAM,
ELEMENTARY EDUCATION DEPARTMENT, DISPUR,
GUWAHATI-781006, ASSAM.
2. THE COMMISSIONER AND SECRETARY TO
THE GOVERNMENT OF ASSAM FINANCE (PRU)
DEPARTMENT, DISPUR, GUWAHATI-781006
ASSAM
3. THE SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE (PRU) DEPARTMENT DISPUR,
GUWAHATI-781006, ASSAM.
4. THE JOINT SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE (PRU) DEPARTMENT DISPUR,
GUWAHATI-781006, ASSAM.
5. THE DIRECTOR OF ELEMENTARY EDUCATION, ASSAM,
KAHILIPARA, GUWAHATI-19, ASSAM.
6. THE ANOMALY COMMITTEE OF REVISION
OF PAY, 2017, GOVERNMENT OF ASSAM
DISPUR, GUWAHATI-06, ASSAM.
....RESP ONDENTS
BY ADVOCATES
FOR THE PETITIONER : MR. A.D CHOUDHURY, ADV.
FOR THE RESPONDENTS : MR. D. SAIKIA, ADDL. A.G, ASSAM
: MR. P. NAYAK, ADV.
2 WP(C) NO.6914/20171. ALL ASSAM MIDDLE GRADUATE ASSTT. TEACHER KALYAN SAMITTTEE, A REGISTERED ORGANIZATION HAVING ITS REGISTERED OFFICE AT ZOO ROAD, GUWAHATI-781024 AND REPRESENTED HEREIN BY ITS SECRETARY, MAINUL HAQUE CHOUDHURY.
2. MAINUL HAQUE CHOUDHURY, SON OF LATE MUSHARAB HUSSAIN, R/O- VILL--HARIPUR, P.O- BAGORIHAT, P.S.- JARABARI, DISTRICT- BARPETA, ASSAM ....P ETI TI ON ERS
-VERSUS-
1. THE STATE OF ASSAM, REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM EDUCATION DEPARTMENT, SACHIVALAY, DISPUR, GUWAHATI-781006, ASSAM.
2. THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM EDUCATION (ELEMENTARY) DEPARTMENT, SACHIVALAY DISPUR, GUWAHATI-781006, ASSAM.
3. THE JOINT SECRETARY TO THE GOVERNMENT OF ASSAM, EDUCATION (ELEMENTARY) DEPARTMENT, SACHIVALAY DISPUR, GUWAHATI-781006, ASSAM.
4. THE DIRECTOR OF ELEMENTARY EDUCATION, ASSAM, KAHILIPARA, GUWAHATI-19, ASSAM.
5. THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM, FINANCE DEPARTMENT, SACHIVALAYA, DISPUR, GUWAHAIT-781006.
6. THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, FINANCE DEPARTMENT, SACHIVALAYA, DISPUR, GUWAHATI-781006.
7. THE UNDER SECRETARY TO THE GOVERNMENT OF ASSAM, FINANCE (PAY RESEARCH UNIT) DEPARTMENT, SACHIVALAYA, DISPUR, GUWAHATI-781006, ASSAM.
....RESP ONDENTS 3 BY ADVOCATES FOR THE PETITIONERS : MR. N. DUTTA, SR ADV.
: MR. S. BORTHAKUR, ADV FOR THE RESPONDENTS : MR. D. SAIKIA, ADDL. A.G, ASSAM : MR. P. NAYAK, ADV.
WP(C) NO.7068/20171. SRI MADHAV CH. SARMA SON OF LATE KRISHNA KANTA SARMA, RESIDENT OF VILLAGE ISCHADA GHARIA, P.O- KANIHA, P.S.- RANGIA, DISTRICT- KAMRUP, ASSAM.
2. SRI KISHAN PATOWARY, SON OF SRI BASANTA PATOWARY, ASSISTANT TEACHER, SALBARI L.P. SCHOOL, EDUCATION BLOCK- KAMALPUR, DISTRICT- KAMRUP, ASSAM.
3. SRI RAMENDRA MOHAN DEKA, SON OF LATE SURENDRA MOHAN DEKA, ASSISTANT TEACHER, 454 NO. MONIARI, L.P. SCHOOL, EDUCATION BLOCK- KAMALPUR, DISTRICT- KAMRUP, ASSAM.
4. SRI JYOTIRMOY NATH, ASSISTANT TEACHER, BIHOLONGI L.P. SCHOOL, DEPUTY INSPECTOR OF SCHOOLS, CHATRIBARI, GUWAHATI, DISTRICT- KAMRUP(M), ASSAM.
5. SRI BRAJENDRA DAS, SON OF LATE KHARGESWAR DAS, ASSISTANT TEACHER, BARKHAH L.P. SCHOOL, EDUCATION BLOCK--KAMALPUR, DISTRICT- KAMRUP, ASSAM.
6. SRI GAUTAM CH. DAS, SON OF SRI DABEN DAS, ASSISTANT TEACHER, 2 NO. DORAKAHARA L.P. SCHOOL, BLOCK ELEMENTARY EDUCATION OFFICE- KAMALPUR, DISTRICT- KAMRUP, ASSAM.
7. SRI BHUPEN CH. SUT, SON OF SRI KANAK CH. SUT, 4 ASSISTANT TEACHER, PUB CHECHAMUKH L.P. SCHOOL, VILLAGE- KULHATI, DISTRICT- KAMRUP, ASSAM.
8. SRI ACHYUT NATH, SON OF LATE DHANIRAM NATH, ASSISTANT TEACHER, AKBAR ALI L.P. SCHOOL, VILLAGE & P.O.- DAMPUR, DISTRICT- KAMRUP, ASSAM.
9. AHMED ALI, SON OF MD. MANIRUDDIN AHMED, HEAD TEACHER, KOWARPUR L.P. SCHOOL, P.O- KOWARPUR, P.S.- HAJO, DISTRICT- KAMRUP, ASSAM.
10. ARIFUDDIN AHMED, SON OF LATE MAHNUR ALI, HEAD TEACHER, NO.119 SANIADI L.P. SCHOOL, PS- HAJO, DISTRICT- KAMRUP, ASSAM.
11. ABUL HUSSAIN, SON OF LATE TAJO ALI ASSISTANT TEACHER, BTRCS M.E. MADRASSA, VILLAGE- BONGALPARA, P.O- TAPABARI, P.S.- HAJO DISTRICT- KAMRUP, ASSAM.
12. SMTI. BHARATI DEKA, WIFE OF TRIDIP PATOWARY, ASSISTANT TEACHER, AGDOLA BALIKA L.P. SCHOOL, KARARA, DISTRICT- KAMRUP, ASSAM.
13. RAZIB AHMED, SON OF LATE MAZIRUDDIN AHMED, ASSISTANT TEACHER, MANDAKATA BALIKA L.P. SCHOOL, KARARA, DISTRICT - KAMRUP, ASSAM.
14. ALAM IMADADUL ISLAM, SON OF LATE HABIBUR RAHMAN, HEAD TEACHER, NO.1 KUMARPATA L.P. SCHOOL, VILLAGE- KUMARPATA, DISTRICT- KAMRUP, ASSAM.
515. SRI TAGAR NATH, SON OF LATE NIBHARSHA NATH, ASSISTANT TEACHER, 116 NO. BATAKUCHI J. B. SCHOOL, VILLAGE & P.O. KAMTOLA, DISTRICT- KAMRUP, ASSAM.
16. PADUMI KAIBARTA, DAUGHTER OF DHANESWAR KAIBARTA, HEAD TEACHER, 19 NO. DOBOK L.P. SCHOOL, VILLAGE & P.O. DOBOK, DISTRICT- KAMRUP, ASSAM.
17. ASRAF ALI, SON OF LATE AMJED ALI, ASSISTANT TEACHER, TITKURI OBC L.P. SCHOOL VILLAGE BARKURIA, P.O.- TITKURI, DISTRICT- KAMRUP, ASSAM.
18. SRI PRADIP DEKA, SON OF UPEN CH. DEKA, 256 NO. AHATGURI MAIN SUPA L.P. SHOOL, VILLAGE- ISHADGHRIA, P.O- KANIHA, DISTRICT- KAMRUP, ASSAM.
19. SRI UPEN CH. SARMA, SON OF LATE JAGAT CH. SARMA, ASSISTANT TEACHER, 1159 NO. BIHIDA J.B SCHOOL VILLAGE & P.O.- CHHAYGAON, DISTRICT- KAMRUP, ASSAM.
20. SRI AMRIT CH. MEDHI, SON OF LATE RAJAT CH. MEDHI, HEAD TEACHER, SAPARTARI SATGHARI L.P. SCHOOL, VILLAGE ALEGJARI, P.O- CHHAYGAON DISTRICT- KAMRUP, ASSAM.
21. SRI ASHOK CH. DAS, SON OF LATE DANDIRAM DAS, ASSISTANT TEACHER, MOHGAR L.P. SCHOOL, VILLAGE BANKAKATA, P.O- CHOUDHURIKHAL, DISTRICT- KAMRUP, ASSAM.
22. SRI DHARMESWAR RABHA, SON OF SRI RABI RABHA, ASSISTANT TEACHER, HALANJULI L.P. SCHOOL, VILLAGE & P.O.- BAMUNIGAON, 6 DISTRICT- KAMRUP, ASSAM.
23. SRI BHUPEN CH NATH SON OF LATE GIRISH NATH, ASSISTANT TEACHER, KARDAI GURI L.P. SCHOOL VILLAGE DUBJENI, P.O. CHHAYGAON, DISTRICT- KAMRUP, ASSAM.
24. ROUSHAN ALI AHMED, SON OF ABDUL KADIR AHMED, ASSISTANT TECHER GAGALMARI L.P. SCHOOL, VILLAGE GAGALMARI, P.O. NAGARBERA, DISTRICT- KAMRUP, ASSAM.
25. HASAN ALI MOJUMDAR, SON OF BADSHA SHEIKH, 128 NO. NAITOR L.P. SCHOOL, VILLAGE NAITOR, P.O- NAGARBERA. DISTRICT- KAMRUP, ASSAM
26. SRI BHARAT CH.DAS, SON IF NAGEN CH. DA, PATHALIPARA L.P. SCHOOL, VILLAGE- PATHALIPARA, P.O.- NAGARBERA, DISTRICT- KAMRUP, ASSAM
27. SMTI. ANJALI MAZUMDAR, DAUGHTER OF LATE KARUNA KANTA MAZUMDAR, HEAD TEACHER, 62 NO. AMINGAON L.P. SCHOOL VILLAGE MADHYAM (AMINGAON) P.O- AMINGAON DISTRICT- KAMRUP, ASSAM.
28. SRI NABA KUMAR THAKURIA, SON OF LATE LUHIT CH. THAKURIA, HEAD TEACHER 2 NO. DILINGA PRAGATIPUR BALIKA L.P. SCHOOL VILLAGE & P.O.- SINGRA BLOCK- BOKO DISTRICT- KAMRUP, ASSAM
29. SRI PRANAB KR. KALITA, SON OF LATE LAHIRAM KALITA, ASSISTANT TEACHER, FLAAFUNG L.P. SCHOOL VILLAGE- FALAFUNG, P.O. BAMUNIGAON, BLOCK--BOKO, DISTRICT- KAMRUP, ASSAM
30. SMTI. BABITA RABHA, DAUGHTER OF SRI BISHNURAM RABHA, 7 ASSISTANT TEACHER KHENAPARA L.P. SCHOOL, VILLAGE- KHENAPARA, P.O. & BLOCK- BOKO DISTRICT- KAMRUP, ASSAM
31. SRI HIREN CH KALITA, SON OF LATE BHABA KANTA KALITA, ASSISTANT TEACHER, 416 NO. JAMBARI MOKTAB L.P. SCHOOL, VILLAGE JAMBARI P.O- JAMBARI, BLOCK- BOKO, DISTRICT- KAMRUP, ASSAM.
32. SRI INDRA KANTA BAISHYA, SON OF LATE CHANDRA KANTA BAISHYA, HEAD TEACHER, SANPARA L.P. SCHOOL, VILLAGE & P.O.--BONGSAGAR, DISTRICT- KAMRUP, ASSAM.
33. SRI UDHAB CH. KALITA, SON OF LATE CHANDRADHAR KALITA, ASSISTANT TEACHER.
34. SRI GIRIN KALITA SON OF LATE RAMPATI KALITA, ASSISTANT TEACHER.
35. SRI KUMUD LAHKAR, SON OF LATE ATUL CH. LAHKAR, ASSISTANT TEACHER.
36. SRI SURESH KALITA, SON OF LATE KARUNA NANDA KALITA, ASSISTANT TEACHER, THE RESPONDENT NOS. 31 TO 34 ARE THE TEACHERS OF ATHIABOI BANMAZA M.E. SCHOOL, VILLAGE BANMAZA, P.O. PUB BORKA, DISTRICT- KAMRUP, ASSAM.
....P ETI TI ON ERS
-VERSUS-
1. THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, ELEMENTARY EDUCATION DEPARTMENT, DISPUR, GUWAHATI-06.
2. THE PRINCIPAL SECRETARY FINANCE DEPARTMENT, ASSAM DISPUR, GUWAHATI-781006, ASSAM.
83. THE SECRETARY, FINANCE (PAY RESEARCH UNIT) (PRU) DEPARTMENT DISPUR, GUWAHATI-781006,
4. THE JOINT SECRETARY, FINANCE (PAY RESEARCH UNIT) (PRU) DEPARTMENT GUWAHATI-781006.
5. THE DIRECTOR OF ELEMENTARY EDUCATION, ASSAM KHILIPARA, GUWAHATI-19.
6. THE DISTRICT ELEMENTARY EDUCATION OFFICER, KAMRUP, GUWAHATI.
7. THE TREASURE OFFICER, KAMRUP, GUWAHATI.
8. THE TREASURY OFFICER, RANGIA, DISTRICT KAMRUP, ASSAM.
9. THE TREASURY OFFICER, NEW GUWAHATI, DISTRICT- KAMRUP (M), ASSAM.
10. THE DEPUTY INSPECTOR OF SCHOOLS, GUWAHATI, CHATRIBARI, GUWAHATI, KAMRUP(M), ASSAM.
11. THE DEPUTY INSPECTOR OF SCHOOLS, RANGIA, KAMRUP, ASSAM.
12. THE BLOCK ELEMENTARY EDUCATION OFFICER(DDO) KARARA, P.O- KARARA, DISTRICT- KAMRUP(M), ASSAM.
13. THE BLOCK ELEMENTARY EDUCATION OFFICER (DDO) KAMALPUR, P.O. KAMALPUR, DISTRICT--KAMRUP(R), ASSAM.
14. THE BLOCK ELEMENTARY EDUCATION OFFICER (DDO) RANGIA, P.O.- RANGIA, DISTRICT- KAMRUP (R) ASSAM.
15. THE BLOCK ELEMENTARY EDUCATION OFFICER (DDO) CHHAYGAON, P.O. CHHAYGAON, DISTRICT--KAMRUP (R) ASSAM.
16. THE BLOCK ELEMENTARY EDUCATION OFFICER (DDO) HAJO, P.O. HAJO PAKHAMALA, DISTRICT--KAMRUP (R) ASSAM.
17. THE BLOCK ELEMENTARY EDUCATION OFFICER (DDO) RAMPUR, P.O. RAMPUR 9 DISTRICT--KAMRUP (R) ASSAM.
18. THE BLOCK ELEMENTARY EDUCATION OFFICER (DDO) BOKO, P.O. BOKO, DISTRICT--KAMRUP (R) ASSAM.
19. THE BLOCK ELEMENTARY EDUCATION OFFICER (DDO) CHAMARIAM, P.O. CHAMARIA, DISTRICT--KAMRUP (R) ASSAM.
20. THE BLOCK ELEMENTARY EDUCATION OFFICER (DDO) RANI, P.O. RANI, DISTRICT--KAMRUP (R) ASSAM.
....RESP ONDENTS BY ADVOCATES FOR THE PETITIONERS : MR U. K. NAIR, SR. ADV, : MR. H. DAS, FOR THE RESPONDENTS : MR. D. SAIKIA, ADDL. A.G., ASSAM : MR. P. NAYAK, ADV.
WP(C) NO.7109/20171. NARAYAN CH. NATH S/O LT. HALI RAM NATH R/O VILL- PUBKHAGRABARI P.O. JALAHGHAT DIST. BAKSA, BTAD PIN - 781327
2. NARAYAN CH. DAS S/O- LT BIPIN CH. DAS R/O- VILL- JALAH (DONGPAR) P.O-JALAHGHAT DIST-BAKSA (BTAD) PIN-781327.
3. DEBANANDA NATH S/O- NARAD CH NATH R/O- VILL- PANIMUDRI P.O-BARCHAKADAL,DIST-BAKSA(BTAD), PIN-781327
4. PRATIMA NATH W/O-HOMESWAR DAS R/O- VILL- JALAH(DONGPAR) P.O-JALAHGHAT DIST-BAKSA(BTAD), PIN-781327.
5. RANTU KALITA S/O- LILADHAR KALITA R/O- VILL- PUBKHAGRABARI 10 (NATUN ALIGURI) P.O.- JALAHGHAT DIST-BAKSA(BTAD), PIN-781327.
6. MANSHI NATH S/O- LT SARBESWAR NATH R/O- VILL-JALAH P.O.-JALAHGHAT DIST-BAKSA(BTAD), PIN-781327.
7. JAYANTA NATH S/O- LT JAY CH. NATH R/O-VILL-JALAH P.O.-JALAHGHAT DIST-BAKSA(BTAD), PIN-781327 ....P ETI TI ONERS
-VERSUS-
1. THE STATE OF ASSAM & 5 ORS REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, FINANCE DEPARTMENT, DISPUR, GUWAHATI-6.
2. THE COMMISSIONER & SECRETARY TO THE GOVT. OF ASSAM, ELEMENTARY EDUCATION DEPTT., DISPUR, GHY-6.
3. THE SECRETARY FINANCE (PRU) DEPTT. DISPUR, GHY-6
4. THE UNDER SECRETARY TO THE GOVT. OF ASSAM, FINANCE (PAY RESEARCH UNIT) DEPTT.,DISPUR, GHY-6
5. THE JOINT SECRETARY, FINANCE (PAY RESEARCH UNIT) DEPTT.,DISPUR, GHY-06
6. THE DIRECTOR OF EDUCATION BTC KOKRAJHAR .....RESP ON DENTS BY ADVOCATES FOR THE PETITIONERS : MR. I. CHOUDHURY ADV.
: MR. S. BORTAHKUR, ADV FOR THE RESPONDENTS : MR. D.SAIKIA, ADDL. A.G, ASSAM : MR. P. NAYAK, ADV.
11 WP(C) NO.7132/20171. KARIM UDDIN AHMED ASSTT. TEACHER OF NO.1, KASHIMPUR L.P. SCHOOL, UNDER PUB-NALBARI EDUCATION BLACK, VILL. & P.O. NALBARI TOWN, WARD NO.8, P.S. & DIST. NALBARI, ASSAM.
2. JYOTISH DEKA, ASSISTANT TEACHER OF NO.827 KHAIRABARI L.P. SCHOOL, UNDER GOBORDHONA EDUCATION BLOCK BARPETA ROAD, BARPETA, ASSAM.
3. GOBINDA GOPAL DAS ASSISTANT TEACHER OF NO.503 BILARTARIHATI L.P. SCHOOL UNDER DEPUTY INSPECTOR OF SCHOOLS BARPETA, DIST-BARPETA, ASSA.
4. SRI MONORANJAN DAS HEAD TEACHER OF NO. 1710 AMBIKAGIRI L.P. SCHOOL UNDER DEPUTY INSPECTOR OF SCHOOLS BARPETA, GANDHINAGAR, WARD NO.16, BARPETA, ASSAM
5. JOY RAJ DAS ASSISTANT TEACHER OF NO.199 MAHORGAON L.P. SCHOOL UNDER BARPETA EDUCATION BLOCK DIST-BARPETA, ASSAM.
6. UTPAL KANTI BISWAS, HEAD TEACHER OF NO.827 KHAIRABARI LP SCHOOL UNDER DEPUTY INSPECTOR OF SCHOOLS, BARPETA VILL- JAKHLIBIL PATHER, P.O.- BARPETA ROAD, DIST- BAKSA, ASSAM.
7. ABDUR RAHIM ASSISTANT TEACHER OF 1934 NO.SAFAKAMAR KATAJHAR LP SCHOL, UNDER GOBORDHONA EDUCATION BLOCK, BARPETA, VILL- UTTAR ATHIYABARI, PO- BARPETA ROAD, DIST-BARPETA, ASSAM.
8. DEBA KUMAR BISHYA, ASSISTANT TEACHER OF 1353 NO. UTTAR BARPETA GIRLS LP SCHOOL, UNDER DEPUTY INSPECTOR OF SCHOOLS BARPETA, VILL-DANGANKUCHI, PO-SONKUCHI, DIST-BARPETA, ASSAM.
9. BHARAT CHANDRA DAS, ASSISTANT TEACHER OF 2 NO. AMOLPOTTY LP SCHOOL, UNDER DEPUTY INSPECTOR 12 OF SCHOOLS, BARPETA, ASSAM.
10. SAURAV KUMAR DAS, ASSISTANT TEACHER OF 1122 NO. BARPETA NURSERY CUM LP SCHOOL, UNDER DEPUTY INSPECTOR OF SCHOOLS, BARPETA, PO- BARPETA DIST-BARPETA, ASSAM.
11. KRIPA NANDA PATHAK, ASSISTANT TECHER OF 1454 NO AGDIA PATHER LP SCHOOL, UNDER CHENGA EDUCATION BLOCK, BARPETA, PO GAHIA, DIST-BARPETA, ASSAM.
12. HEMJIT DUTTA BARUAH, HEAD TEACHER OF 8 NO. DAHATI JUNIOR BASIC SCHOOL, UNDER DEPUTY INSPECTOR OF SCHOOLS, BARPETA, VILL-DAHATI, PO -BARPETA DIST-BARPETA, ASSAM.
13. BIBHUJIT SUTRADHAR, ASSISTANT TEACHER OF 8 NO. DAHATI JUNIOR BASIC SCHOOL, UNDER DEPUTY INSPECTOR OF SCHOOLS, BARPETA, VILL-DAHATI, PO -BARPETA DIST-BARPETA, ASSAM.
14. RATUL PATHAK, ASSISTANT TEACHER OF 1859 NO. JYOTINAGAR LP SCHOOLS, UNDER DEPUTY INSPECTOR OF SCHOOLS BARPETA, DIST-BARPETA.
15. BIPUL KUMAR BARMAN, ASSISTANT TEACHER OF 1136 NO KADAMTAL LP SCHOOL, UNDER TIHU-BARAMA EDUCATION BLOCK VILL-ALAGJAR, PO-BARAMA, DIST-BAKSA, ASSAM.
16. AJIT CHANDRA RABHA, HEAD TEACHER OF THANGURI LP SCHOOL UNDER TIHU-BARAMA EDUCATION BLOCK, VILL-THANGURI, PO-THANGURI, DIST-BAKSA ASSAM.
17. SAMARENDRA KUMBHAKAR, HEAD TEACHER OF CHANNOPAR LP SCHOOL UNDER TIHU-BARAMA EDUCATION BLOCK, VILL-SANDHELI, PO-BARPIT, DIST-NALBARI, ASSAM.
18. GHANASHYAM PATGIRI, I/C HEAD TECHER OF 68 NO. KHAIRUDDIN A. L.P. SCHOOL, UNDER DUDHNOI EDUCATION BLOCK, VILL & PO DHUPDHARA, GOALPARA, ASSAM.
1319. MD. ARFAZ UDDIN HAZARIKA, ASSISTANT TEACHER OF NO.1122 JAMUNATTARY L.P. SCHOOL UNDER TIHU BARAMA EDUCAITON BLOCK, VILL-& PO- NIZ NAMATI, DIST-NALBARI. ASSAM.
21. LANKESWAR DEKA, ASSISTANT TEACHER OF 628 NO. LOKRAPARA L.P. SCHOOL, UNDER TIHU-BARAM EDUCATION BLOCK.
22. FAKHAR UDDIN MAZUMDAR, ASSISTANT TEACHER OF NO.355 MAZARPAR L.P SCHOOL UNER HAILAKANDI EDUCATION BLOCK, VILL-CHIPOR, SANGON PART-III P.O.-CHIPOR, SANGON, PS- ALGAPUR, DIST-HAILAKANDI, ASSAM.
....P ETI TI ON ERS
-VERSUS-
1. THE STATE OF ASSAM & 25 ORS TO BE REP. BY THE COMM. & SECY. TO THE GOVT. OF ASSAM, EDUCATION (ELEMENTARY) DEPTT., DISPUR, GHY.-06.
2. THE COMMISSIONER & SECY. TO THE GOVT. OF ASSAM, FINANCE DEPTT., DISPUR, GHY.-06.
3. THE PAY ANOMALY COMMITTEE (GOVT. OF ASSAM), NITICES TO BE SERVED THROUGH THE ADDL. CHIEF SECRETARY/COMMISSIONER & SECY./SECY. TO THE GOVT. OF ASSAM, PERSONNEL DEPTT., DISPUR, GHY.-06.
4. THE DIRECTOR, ELEMENTARY EDUCATION, ASSAM, KAHILIPARA, GHY.-19.
5. THE DIST. ELEMENTARY EDUCATION OFFICER, NALBARI, P.O., P.S. & DIST. NALBARI, ASSAM.
6. THE DIST. ELEMENTARY EDUCATION OFFICER, BARPETA, P.O., P.S. & DIST. BARPETA, ASSAM.
7. THE DIST. ELEMENTARY EDUCATION OFFICER, GOALPARA, P.O., P.S. & DIST. GOALPARA, ASSAM.
8. THE DIST. ELEMENTARY EDUCATION OFFICER, BAKSA, P.O., P.S. & DIST. BAKSA, ASSAM.
9. THE DIST. ELEMENTARY EDUCATION OFFICER, HAILAKANDI, P.O., P.S. & DIST. BAILAKANDI, ASSAM.
10. THE DY. INSPECTOR OF SCHOOLS, NALBARI, P.O., P.S. & DIST. NALBARI, ASSAM.
1411. THE DY. INSPECTOR OF SCHOOLS, BARPETA, P.O., P.S. & DIST. BARPETA, ASSAM.
12. THE DY. INSPECTOR OF SCHOOLS, GOALPARA, P.O., P.S. & DIST. GOALPARA, ASSAM.
13. THE DY. INSPECTOR OF SCHOOLS, BAKSA, P.O., P.S. & DIST. BAKSA, ASSAM.
14. THE DY. INSPECTOR OF SCHOOLS, HAILAKANDI, P.O., P.S. & DIST. HAILAKANDI, ASSAM.
15. THE BLOCK ELEMENTARY EDUCATION OFFICER, PUB-NALBARI, P.O., P.S. & DIST. NALBARI, ASSAM.
16. THE BLOCK ELEMENTARY EDUCATION OFFICER, GABARDHANA, P.O., P.S. & DIST. BARPETA, ASSAM.
17. THE BLOCK ELEMENTARY EDUCATION OFFICER, BARPETA, P.O., P.S. & DIST. BARPETA, ASSAM.
18. THE BLOCK ELEMENTARY EDUCATION OFFICER, CHENGA, P.O., P.S. & DIST. BARPETA, ASSAM.
19. THE BLOCK ELEMENTARY EDUCATION OFFICER, TIHU-BARAMA, P.O. P.S. & DIST. BAKSA, ASSAM.
20. THE BLOCK ELEMENTARY EDUCATION OFFICER, DUDHNOI, P.O. P.S. & DIST. GOALPARA, ASSAM.
21. THE BLOCK ELEMENTARY EDUCATION OFFICER, HAILAKANDI, P.O., P.S. & DIST. HAILAKANDI, ASSAM.
22. THE TREASURY OFFICER, NALBARI, P.O., P.S. & DIST. NALBARI, ASSAM.
23. THE TREASURY OFFICER, BARPETA, P.O., P.S. & DIST. BARPETA, ASSAM.
24. THE TREASURY OFFICER, GOALPARA, P.O., P.S. & DIST. GOALPARA, ASSAM.
25. THE TREASURY OFFICER, BAKSA, P.O., P.S. & DIST. BAKSA, ASSAM.
26. THE TREASURY OFFICER, HAILAKANDI, P.O., P.S. & DIST. HAILAKANDI, ASSAM.
..RESP ONDENTS BY ADVOCATES FOR THE PETITIONERS : DR. B. AHMED, ADV.
FOR THE RESPONDENTS : MR.D.SAIKIA, ADDL. A.G,ASSAM : MR. P. NAYAK, ADV.
15WP(C) 7227/2017
1. JOYDEEP ROY BARMAN & 247 ORS. S/O LT.MANINDRA NATH ROY BARMAN ASSTT. TEACHER, SANJAY GANDHI LPS BLOCK: SILCHAR URBAN JANIGANJ, SILCHAR-01, DIST. CACHAR, ASSAM
2. NABARUN CHAKRABORTY S/O LT. NILOTPAL CHAKRABORTY ASSTT TEACHER, 1105 NO GHUNGOOR LPS BLOCK: SALCHAPRA RONGPUR, SRIPALLY, SILCHAR-9, DIST: CACHAR, ASSAM
3. ASHOK DEB S/O LT. ASWINI KUMAR DEB ASSTT TEACHER, SARBADAY PATHSALA BLOCK: SILCHAR URBANASHRAM ROAD, SILCHAR, DIST: CACHAR, ASSAM
4. SUDHANGSHU RANJAN NATH S/O LT. SHIBCHARAN NATH ASSTT TEACHER, 1100 CHAITANYA NAGAR LPS BLOCK: SILCHAR URBAN SHIB BARI ROAD, MALUGRAM, PIN- 788002 DIST: CACHAR, ASSAM
5. DEBI PAUL W/O PINAL KANTI DHAR, ASSTT TEACHER, 9 NO GHANIWALA JR. BASIC SCHOOL SILCHAR URBAN BLOCK, MALUGRAM, CHANG BUNGLOW LANE SILCHAR-788002, DIST: CACHAR, ASSAM
6. SUCHITRA NATH W/O MOLOY KR NATH ASSTT TEACHER, 252 NO AMBIKAPUR LPS SILCHAR URBAN BLOCK NATIONAL HIGHWAY, UDAYACHAL LANE SILCHAR-12, DIST: CACHAR, ASSAM
7. KARISHMA SINGH D/O BHARAT BHUSAN SINGH ASSTT TEACHER, NRITYAMAYEE LPS SILCHAR URBAN BLOCK, HOUSE NO- 30, JOGESH ROAD TARAPUR, SILCHAR-3, DIST: CACHAR, ASSAM
8. KHOKAN DEY S/O GOURI KR DEY 16 ASSTT TEACHER, GANAPATI GOVT. JR. BASIC SCHOOL BLOCK: UDHARBOND, NN DUTTA LANE, RONGPUR SILCHAR-9.
9. INDRANI BHATTACHARJEE W/O ASHUTOSH BHATTACHARJEE, ASSTT TEACHER, JANIGANJ PATHSALA, SILCHAR URBAN BLOCK, MATRISRE APARTMENT, UKD LANE, JAIL ROAD, SILCHAR, DIST: CACHAR, ASSAM
10. SHEFALI RANI NATH, W/O SUMERU KR. NATH, ASSTT TEACHER, 1333 MAHAMAYA LPS, SILCHAR URBAN BLOCK, VILL- KARATIGRAM (RONGPUR), P.O.:
RONGPUR, HOUSE NO- 02, PIN- 788009, DIST: CACHAR, ASSAM
11. PINAKEE PAUL D/O PRAN BANDHAN PAUL ASSTT TEACHER, 1333 MAHAMAYA LPS SILCHAR URBAN BLOCK BOTERTOL, SUJYA SEN LANE, SILCHAR P.O. MEHERPUR, PIN- 788015, DIST: CACHAR, ASSAM
12. GOLDY DAS, W/O RAHUL BHATTACHARYA ASSTT TEACHER, 1385 NO DIGHIRPAR LPS SUSHMA SARANI GOPAL AKHRA ROAD, RANGIRKHARI PIN- 788005, DIST: CACHAR, ASSAM
13. DEBASHREE DEB C/O LATE RANENDRA DEB, ASSTT TEACHER, A.C.B. PATHSALA, SILCHAR URBAN BLOCK, RAMKRISHNA MISSION ROAD, HOUSE NO-02, PIN- 788004, DIST- CACHAR, ASSAM.
14. SAPTAMITA NATH D/O LATE SAMIRAN NATH, ASSTT. TEACHER SURYA KUMAR ME SCHOOL, SILCHAR URABN BLOCK, DIST. CACHAR, ASSAM.
15. BISWALOK CHAKROBORTY S/O LATE BINOY BHUSAN CHAKRABORTY, HT 563 BRAJA GOBINDA LP SCHOOL, PO SALGANGA BLOCK, UDHARBOND, DIST. CACHAR, ASSAM.
1716. E. DEBENDRA KUMAR SIGHA, S/O E HARENDRA KUMAR SINGHA, HEAD TEACHER, 766 TARAPUR LP SCHOOL, URBAN BLOCK, SILCHAR, DIST.CACHAR, ASSAM.
17. NEETA RAI W/O GOUTAM KUMAR RAI ASSTT TEACHER, 1333 MAHAMAYA LPS SILCHAR URBAN BLOCK LINK ROAD, LANE NO- 1/A, HOUSE NO- 12 (RAI VILLA) PIN- 788006, DIST- CACHAR, ASSAM
18. ISMATARA BEGUM BARBHUIYA W/O AMIR UDDIN LASKAR ASSTT TEACHER, 1333 MAHAMAYA LPS SILCHAR URBAN BLOCK VILL & P.O.: TARAPUR KHELMA PIN- 788003, DIST: CACHAR, ASSAM
19. KESHAB BANIK S/O LATE RANJIT KUMAR BANIK ASSTT TEACHER, A.C.B. PATHSALA SILCHAR URBAN BLOCK R.BHAWAN, SHIBBARI ROAD, NEAR E&D BUND, MALUGRAM P.O.: SILCHAR, PIN-788002, DIST: CACHAR, ASSAM 20 SMRITI KANA CHAKRAVARTY W/O AMIT KUMAR CHAKRAVARTY ASSTT TEACHER, A.C.B. PATHSALA SILCHAR URBAN BLOCK R.R. SHOME ROAD, ARJYA PATTY, SILCHAR- 4 DIST: CACHAR, ASSAM 21 ABUL HASAN BARBHUIYA S/O ABDUL MONAF BARBHUIYA ASSTT TEACHER, A.C.B. PATHSALA SILCHAR URBAN BLOCK VILL: SAIDPUR PART-1, P.O. SONABARIGHAT, PIN- 788013 DIST: CACHAR, ASSAM 22 AJAY PAUL S/O JAHARLAL PAUL ASSTT TEACHER, A.C.B. PATHSALA SILCHAR URBAN BLOCK LINK ROAD, LANE NO- 9A PIN-788006, DIST: CACHAR, ASSAM 23 PIYALI BISWAS W/O ABHIK DAS 18 ASSTT TEACHER, 9 NO GHANIWALA JR. BASIC SCHOOL, SILCHAR URBAN BLOCK FLAT NO-34, KALIMOHAN ROAD, TARAPUR PIN- 788003, DIST: CACHAR, ASSAM 24 KH INDRANI SINGHA W/O K NILUTPAL SINGHA ASSTT TEACHER, 982 VIR TIKENDRAJIT LPS SILCHAR URBAN BLOCK TARAPUR SHIBBARI ROAD, MANIPURI BASTI P.O. TARAPUR PART 1 PIN- 788008, DIST: CACHAR, ASSAM 25 FULER HUSSAIN MAZUMDER S/O FAIZUL BARI MAZUMDER ASSTT TEACHER, 236 BHAGADHAHAR LPS VILL- BERENGA PART 1, P.O.: BERENGA PART 2 PIN- 788005, DIST: CACHAR, ASSAM 26 ANITA LOHAR D/O DURGA PRASAD LOHAR ASSTT TEACHER, 556 NO GHUNGOORPAR LPS SILCHAR URBAN BLOCK SMC ROAD, GHUNGOOR PIN- 788014, DIST: CACHAR, ASSAM 27 NIVEDITA NATH ASSTT TEACHER, 1390 J.C. DAS LPS SMRITI LANE, NATIONAL HIGHWAY SILCHAR-12, PO: RANGIRKHARI, DIST: CACHAR, ASSAM 28 NARAYAN DUTTA ASSTT TEACHER, 785 NO C.D. HOME LPS SILCHAR URBAN BLOCK PUBLIC SCHOOL ROAD, LANE NO-03, HOUSE NO-08 PIN- 788005, DIST: CACHAR, ASSAM 29 SUPARNA BHATTACHARJEE C/O SUMIT CHOUDHURY ASSTT TEACHER, 1346 BARIK NAGAR LPS SHRINAGAR ROAD, MALUGRAM, HOUSE NO-41 PIN-788002, DIST: CACHAR, ASSAM 30 ALOKANANDA BHATTACHARJEE C/O PRAVASH CHANDRA BHATTACHARJEE ASSTT TEACHER, 785 NO C.D. HOME LPS SILCHAR URBAN BLOCK HAPPY VALLEY LANE, HOUSE NO-19, HAILAKANDI ROAD PIN- 788005, DIST: CACHAR, ASSAM 19 31 DEBARCHANA DUTTA C/O ANJAN KANTI SWAMI ASSTT TEACHER, 92 A.K. CHANDA LPS SILCHAR URBAN BLOCK MEHERPUR, SHIVALIK PARK,LANE NO - R 8, PO. MEHERPUR,PIN-788015, DIST: CACHAR, ASSAM 32 TAPASI NATH W/O BIBHUTI BUSHAN NATH ASSTT TEACHER, SARBADAYA PATHSALA SILCHAR URBAN BLOCK 1ST LINK ROAD, LANE- 1(B), HOUSE NO-9, PIN: 788006, DIST: CACHAR, ASSAM 33 SNIGDHA CHOUDHURY D/O ANATH BANDHU CHOUDHURY ASSTT TEACHER, SUNJURAI LPS SREEPALLY LANE, VIVEKANANDA ROAD SILCHAR- 788007, DIST: CACHAR, ASSAM 34 MOON NATH CHOUDHURY C/O SWARUP KUMAR NATH ASSTT TEACHER, 236 BHAGADAHAR LPS 1ST LINK ROAD, LANE-08, HOUSE NO- 15 SILCHAR-788006, DIST: CACHAR, ASSAM 35 KANKANA DAS W/O KOLLOL KANTI DAS ASST TEACHER, NRITYAMAYEE LPS SILCHAR URBAN BLOCK TARAPUR SHIBBARI ROAD, DAS VILLA SILCHAR-788003, DIST: CACHAR, ASSAM 36 PUNAM RAI W/O AJOY KR. ROY ASSTT TEACHER, SUBHASH NAGAR LPS SILCHAR URBAN BLOCK PUBLIC SCHOOL ROAD, BIPIN DAS LANE, HOUSE NO-12 SILCHAR-2, DIST: CACHAR, ASSAM 37 SWEETY DEY W/O BISHWANATH DHAR ASSTT TEACHER, NOOR KHATUN GIRLS MES SILCHAR URBAN BLOCK SREEMA ROAD, TIKARBASTI, SILCHAR-7 DIST: CACHAR, ASSAM 38 JAYANTI DAS W/O HIMANGSHU SEKHAR DAS ASSTT TEACHER, PRAYAGIK HINDI LPS SILCHAR URBAN BLOCK N.N. DUTTA ROAD, SILCHAR-1 20 DIST: CACHAR, ASSAM 39 HIRAK CHAKRABORTY S/O LT HIRALAL CHAKRABORTY ASSTT TEACHER, 1047 SRIPALLY LPS SILCHAR URBAN BLOCK LINK ROAD, SILCHAR-6 DIST: CACHAR, ASSAM 40 MADHUCHHANDA DEB W/O S.K. PURKAYASTHA ASSTT TEACHER, SARBADAYA PATHSALA DESHBANDHU ROAD, SILCHAR DIST: CACHAR, ASSAM 41 JHUMA BRAHMACHARY W/O SWAPAN K. CHOUDHURY ASSTT TEACHER, SARBADAYA PATHSALA SILCHAR URBAN BLOCK KANAKPUR, PALLYSHREE LANE, SILCHAR DIST: CACHAR, ASSAM 42 LAKHI KANTA SINGHA S/O LATE HEMANGO SINGHA ASSTT TEACHER, 994 AWANGLEIKAI LPS VILL- SRIBAR , P.O. LALANG PT 2 DIST: CACHAR, ASSAM 43 L. IBUNGO MACHA SINGHA S/O LT NALROHAN SINGHA ASSTT TEACHER, 114 LAIKAL LPS VILL- LAIKOL P.O. SINGERBAND DIST: CACHAR, ASSAM 44 ATUL KUMAR ROY S/O LATE UPENDRA CHANDRA ROY ASSTT TEACHER, 97 BADRIPAR LPS VILL- BADRIPAR P.O. BADRIPAR DIST: CACHAR, ASSAM 45 REJIA BEGUM C/O LATE SAMSUR UDDIN ASSTT TEACHER, 888 BHAGLAPAR LPS VILL- MORAGANG, P.O. SIBPUR, DIST- CACHAR, ASSAM 46 BABUSAN RONGMAI S/O LATE MACHULON RONGMAI ASSTT TEACHER, P.RONGMAI LPS DIST: CACHAR, ASSAM 47 MOHIBAL HOQUE CHOUDHURY S/O LT MAZIR UDDIN CHOUDHURY ASSTT TEACHER, GANGAPUR GOVT.
21JR. BASIC SCHOOL, VILL & P.O. - BENORGA PT-2 DIST: CACHAR , ASSAM 48 AMINA BEGAM MAZUMDER W/O LT NURUL ISLAM MAZUMDER ASSTT TEACHER, 90 KANAKPUR LPS BLOCK: SILCHAR VILL & PO - KANAKPUR PT 1 DIST: CACHAR, ASSAM 49 GAURAV PAUL C/O GOPAL CH PAUL ASSTT TEACHER, 939 NO GOSSAIPUR LPS VILL- LABAC PAR PART 2, P.O. - POILAPOOL PIN-788098, DIST: CACHAR, ASSAM 50 ANINDITA CHANDA C/O LT ABINASH CHANDA ASSTT TEACHER, DOYAPUR KERA GOALA GOVT. JR. BASIC SCHOOL BLOCK: UDHARBOND VILL: DURGANAGAR PT V, P.O. UDHARBOND PIN: 788030, DIST: CACHAR, ASSAM 51 SUBRATA CHAKRABORTY C/O LATE SANTA PADA CHAKRABORTY ASSTT TEACHER, JANGALGRAM GOVT. JR. BASIC SCHOOL BLOCK: UDHARBOND VILL- DURGANAGAR PT V, HOSPITAL ROAD PIN: 788030, DIST . CACHAR, ASSAM 52 SULTANA CHOUDHURY C/O ABDUL RAHMAN BARBHUIYA ASSTT TEACHER, 617 NO JOYRAM JBS BLOCK: UDHARBOND VILL: DURGANAGAR PT V, UDHARBOND K.B. ROAD PIN: 788030, DIST. CACHAR ASSAM 53 RITUPARNA DESHMUKH C/O LT RANJAN KR. DESHMUKH ASSTT TEACHER, UKIL BAZAR MAKTAB BLOCK: SILCHAR ARYAPATTY, SILCHAR PIN-788001, DIST: CACHAR, ASSAM 54 SALEMTHAN HMAR C/O LT LALSANG KEIVOM ASSTT TEACHER, 437 JIRIGHAT LPS KUMBA HMAR VILLAGE P.O.- KUMBHER, PIN- 788108 DIST. CACHAR, ASSAM 22 55 RABITA SINGHA D/O BIDYAPOTI SINGHA ASSTT TEACHER, PANGRAM GOVT. JR. BASIC SCHOOL, VILL & PO- PANGRAM , CACHAR, ASSAM 56 MITHU BARMAN D/O HARENDRA CHANDRA BARMAN ASSTT TEACHER, SHEORARTOL GOVT. JR. SCHOOL, VILL & PO-
HAWAITHANG, CACHAR, ASSAM 57 BAPAN BARMAN S/O BANKIM BARMAN ASSTT TEACHER, KALARHAWAR TRIBAL GOVT. JR. BASIC SCHOOL VILL & PO- HAWAITHANG, CACHAR, ASSAM 58 ROMA BEGUM BARBHUIYA D/O ABDUL ALI BARBHUIYA ASSTT TEACHER, CHANDIGHAT GOVT. JR. BASIC SCHOOL VILL & PO- PANGRAM PT III DIST: CACHAR, ASSAM 59 EKTA VERMA W/O UMESH KUMAR SARDA ASSTT TEACHER, PRIYOGIK HINDI MADHYAMIK VIDYALAYA SILCHAR URBAN BLOCK JANIGANJ BAZAR, NEAR SBI ATM SILCHAR-01, DIST: CACHAR, ASSAM 60 SANGITA SHARMA D/O G.L. SHARMA ASSTT TEACHER, VIR TIKENDRAJIT LPS SILCHAR URBAN BLOCK VILL- NAYAGRAM, PO- FULERTAL, LAKHIPUR, PIN- 788106, CACHAR, ASSAM 61 REKHA RANI BARUAH D/O LT RADHA ROMAN CHUTIA ASSTT TEACHER, D.B.T.R. ME SCHOOL VILL- TARAPUR MANIPURI BASTI, SAGAR MILL ROAD, PART VII P.O. TARAPUR PART VII, PIN: 788003, DIST: CACHAR, ASSAM 62 SAHA ALOM CHOUDHURY S/O BODRUZ ZAMAL CHOUDHURY ASSTT TEACHER, 625 NO URANGTILLA LPS VILL- BAGPUR PT III, PO-BAGPUR 23 DIST: CACHAR, ASSAM, PIN- 788101 63 DEBAJYOTI PAUL S/O SANKAR CHANDRA PAUL ASSTT TEACHER, BAHADURPUR LPS MAHANAMBRATA SARANI, HAILAKANDI ROAD, SILCHAR-05 DIST: CACHAR, ASSAM 64 BINA RANI SINGHA D/O BIR SINGHA ASSTT TEACHER, 563 BROJO GOVINDA LPS RONGPUR PART 3, MADURGRAM, PIN- 788009 DIST: CACHAR, ASSAM 65 PRASANTA SINGHA S/O KUMUD SINGHA ASSTT TEACHER, 836 NO AFAR LPS VILL & PO - TARAPUR PRT III, RADHA KRISHNA LANE, PIN-
788003 , DIST: CACHAR, ASSAM 66 MASUK ALAM CHOUDHURY S/O LT SIRAJ UDDIN CHOUDHURY ASSTT TEACHER, 49 NO KASHIPUR GARDEN LPS, BLOCK: LAKHIPUR VILL: BADRIPAR PT IV, PO- MACHPARA PIN- 788009, DIST: CACHAR, ASSAM 67 ANWAR HUSSAIN CHOUDHURY S/O BABU MIAH CHOUDHURY ASSTT TEACHER, 519 TIKAR BURUNGA LPS BLOCK: LAKHIPUR VILL & PO- BADRIPAR PT IV PIN: 788009, DIST: CACHAR, ASSAM 68 K. REMITA DEVI W/O M. KULAJIT SINGHA ASSTT TEACHER, 314 SAPORMOINA MAKTAB BLOCK: LAKHIPUR LAKHIPUR WARD NO-9, PO- LAKHIPUR PIN-788103, DIST: CACHAR, ASSAM 69 THOKCHOM SONIA PRABHA DEVI W/O Y. ANIL KUMAR SINGHA ASSTT TEACHER, 314 SAPORMOINA MAKTAB BLOCK: LAKHIPUR VILL & PO- SINGERBOND, PIN-788126, DIST: CACHAR, ASSAM 70 H. BABITA CHANU D/O MADHU MANGAL SINGH ASSTT TEACHER, 108 KONJENGLEIKAI LPS VILL- PUTHIKHAL, PO- CHHOTOMAMDA 24 PIN- 788126, DIST: CACHAR, ASSAM 71 RUPAM DAS S/O KALIKANTA DAS ASSTT TEACHER, NATIONAL MES BLOCK: KATIGORAH VILL & PO- JAMBARI, PS- BOKO PIN- 781141, KAMRUP, ASSAM 72 SAHNAZ PERBIN BHUIYA C/O ABDUR ROWUF BHUIYA ASSTT TEACHER,853 UTTAR TARINIPUR LPS BLOCK: KATIGORAH VILL- TARINIPUR PT I, PO- SHIALTEK DIST: CACHAR, ASSAM 73 SHYAMAL DAS C/O KAMAL DAS ASSTT TEACHER, 574 RAJYESWAR PUR LPS BLOCK: KATIGORAH VILL- SHYAMACHARANPUR , PO- BHAGA BAZAR DIST: CACHAR, ASSAM 74 VICKY PAUL C/O LT KUSHAL RN. PAUL ASSTT TEACHER, 702 HALTORPAR LPS BLOCK: KATIGORAH VILL & PO - IRONGMARA, PIN- 788011, DIST: CACHAR, ASSAM 75 DIPAK KUMAR SAIKIA S/O SANTANU SAIKIA ASSTT TEACHER, 1010 SANTIPUR LPS VILL- TINIKURIA PO-KALOO GAON DIST- SIVASAGAR, ASSAM 76 ABDUL ALOM BARBHUIYA S/O LT MOIN UDDIN BARBHUIYA ASSTT TEACHER, 1058 UTTAR KALINAGAR LPS VILL- TARAPUR, PO- JALALPUR, DIST: CACHAR, ASSAM 77 AHMADUL HOQUE LASKAR S/O TAJ UDDIN LASKAR ASSTT TEACHER, 1010 SANTIPUR LPS VILL- GANGANAGAR PT IV, PO- GANGANAGAR PIN-788099, DIST: CACHAR, ASSAM 78 ARNITA DAS D/O ASHIM KR DAS ASSTT TEACHER, 1247 NO HURAULI LPS VILL- BHANGARPAR PT-V, PO- BHANGARPAR, DIST: CACHAR, ASSAM 25 79 BASAK SUKLA S/O LT SUDESWAR SUKLABAIDYA ASSTT TEACHER, BEHARA BAZAR MV SCHOOL VILL & PO- IRONGMARA, DIST: CACHAR, ASSAM 80 PRIYO KANTA SINHA S/O LAKSHMI KANTA SINHA ASSTT TEACHER, 20 NO BHUBANESWAR NAGAR LPS VILL- SEWTI PT III, PO- BHUBENESWAR NAGAR, DIST: CACHAR, ASSAM 81 RAJSHREE DEY W/O PINKU DEB ASSTT TEACHER, 20 NO BHUBANESWAR NAGAR LPS VILL- DURGANAGAR PT-V (KANDIGRAM), PO- UDHARBOND PIN-788030, DIST: CACHAR, ASSAM 82 AMIT CHANDRA PAUL S/O AMULYA CHANDRA PAUL ASSTT TEACHER, DEWAN GARDEN LPS BLOCK: RAJABAZAR VILL & PO: LABAC, PIN: 788102, DIST: CACHAR, ASSAM 83 BIPLAB DAS S/O BEHARI LAL DAS ASSTT TEACHER, NATHUPARA LPS BLOCK: RAJABAZAR VILL: BALIGHAT, PO- ARUNACHAL, PIN: 788025, DIST: CACHAR, ASSAM 84 JAYANTA PAUL C/O KANU RAM PAUL ASSTT TEACHER, KUNARGRAM LPS BLOCK: RAJABAZAR RONGPUR SILCHAR-9, DIST: CACHAR, ASSAM 85 BIRENDRAJIT SINGH CHHETRI S/O LT BIDYASAGAR SINGH CHHATRI ASSTT TEACHER, KANAKPUR GOVT. JR. BASIC SCHOOL, BLOCK:
RAJABAZAR VILL: JOYPUR PT I, PO- JOYPUR RAJABAZAR, DIST: CACHAR, ASSAM, PIN: 788107
86 M BANITOMBI SINGHA W/O S RAJKUMAR SINGHA ASSTT TEACHER, 1480 DALUGRAM LPS VILL & PO- DALUGRAM, PIN- 788101, DIST: CACHAR, ASSAM 26 87 TOMBI SINGHA W/O S. BRAJA CHAND SINGHA ASSTT TEACHER, 225 SINGARBON LPS VILL & PO - DALUGRAM, PIN- 788101, DIST: CACHAR, ASSAM 88 E. RUPALI SINGHA D/O E. BASNA SINGHA ASSTT TEACHER, 106 KUMA SINGHA LPS VILL- SIBTILLA, PO- LALANG PT II, PIN- 788098, DIST: CACHAR, ASSAM 89 ILA RANI SUKLABAIDYA C/O RANJAN SUKLABAIDYA ASSTT TEACHER, 1236 PANCHANAN SISHU SADAN PATHSALA SILCHAR URBAN BLOCK MALUGRAM SHIB-BARI ROAD, DIST: CACHAR, ASSAM 90 MD. NURUL ISLAM S/O NUR UDDIN ASSTT TEACHER, 314 SAPORMAINA MAKTAB BLOCK: LAKHIPUR VILL-SAPORMOINA, PO- LAKHIPUR, DIST: CACHAR, ASSAM 91 S. SUDIPA SINGHA D/O S. TARUN KUMAR SINGHA ASSTT TEACHER, 314 SAPORMAINA LPS BLOCK: LAKHIPUR LAKHIPUR TOWN, WARD NO-9 PO- LAKHIPUR, DIST: CACHAR, ASSAM 92 S. BOINAW SINGHA S/O S. IBEMCHA SINGHA ASSTT TEACHER, 888 BHAGLAPAR LPS VILL- SRIBAR KARONG, PO- LALANG PART II PIN- 788098, DIST: CACHAR, ASSAM 93 R.K. AMRABATI SINGHA D/O R.K. NUNGENGSANA SINGHA ASSTT TEACHER, 790 SAMGOMSUMBI LPS VILL-SRIBAR, PO- LALANG PART II, DIST: CACHAR, ASSAM, PIN -788098 94 A PURNIMA DEVI ASSTT TEACHER, 1027 NO GANDHI PATHSHALA BLOCK: RAJABAZAR VILL & PO: KARAI KANDI, PIN: 788101, DIST: CACHAR, ASSAM 95 SHYAMALI SINGHA ASSTT TEACHER, 388 NO MODRIPAR LPS 27 BLOCK: RAJABAZAR VILL: VITOR GANGAPUR I, PO- JARAILTOLA BAZAR, PIN: 788127, DIST: CACHAR, ASSAM 96 ABDUL SATTAR CHOUDHURY S/O ABDUL KHALIK CHOUDHURY ASSTT TEACHER, 1024 NO JOYPUR MANIPURI LPS, BLOCK: RAJABAZAR VILL- MUNGALPUR, PO- JOYPUR RAJABAZAR, PIN: 788107, DIST: CACHAR, ASSAM 97 KH. CHINGKHANGUNBA SINGH S/O KH. SINGHAJIT SINGHA ASSTT TEACHER, PALLORBOND GARDEN TE LPS BLOCK: RAJABAZAR VILL: SRIBAR SARA LEIKAI, PO- LALLONG PT-II, PIN- 788098, DIST: CACHAR, ASSAM 98 AKTAR HUSSAIN CHOUDHURY S/O LT NURUL HUDA CHOUDHURY ASSTT TEACHER, HARINAGAR GOVT JR BASIC SCHOOL, BLOCK:
RAJABAZAR VILL- KANAKPUR PT- III, PO- KANAKPUR, PIN- 788107, DIST: CACHAR, ASSAM
99 DWIP KR. RAJBANGSHI S/O SANKAR RAJBANGSHI ASSTT TEACHER, HARINAGAR GOVT. JR. BASIC SCHOOL, BLOCK:
RAJABAZAR VILL: HARINAGAR, PO- HARINAGAR, PIN- 788107, DIST: CACHAR, ASSAM
100 ROMA SINGHA D/O LT JOYMALA SINGHA ASSTT TEACHER, 1335 RASHMONI PAUL LPS BLOCK: RAJABAZAR VILL- JOYPUR NUTANBAZAR, PO- JOYPUR RAJABAZAR PIN- 788107, DIST: CACHAR, ASSAM 101 PROBHAT HAZARIKA C/O GOLAP CHANDRA HAZARIKA ASSTT TEACHER, 1090 NO PURNAMAYEE BARMAN ASSAMESE LPS BLOCK: UDHARBOND THALIGRAM, UDHARBON, DIST: CACHAR, ASSAM 102 GURU PRASAD SEN S/O GOURANGO SEN ASSTT TEACHER, 1065 MARTYCHERRA LPS BLOCK: KATIGORAH 28 VILL- MONIPUR PT I, PO- HILARA, DIST: CACHAR, ASSAM 103 DIPANKAR DEY C/O S.C. DEY ASSTT TEACHER, 1019 SIBERBOND LPS BLOCK: UDHARBOND VILL: BAIKUNTA PUR, PO- KALAIN, DIST: CACHAR, ASSAM 104 SHIMLI PAUL C/O CHINMOY PAUL ASSTT TEACHER, 762 SHYAMA SUNDARI LPS BASUDEV LANE , ASSAMI BASTI TARAPUR VII, SILCHAR-3, DIST: CACHAR, ASSAM 105 SAMUJJOLA DAS C/O DEBABRATA DAS ASSTT TEACHER, 762 SHYAMA SUNDARI LPS RANGIRKHARI, NS AVENUE, SILCHAR, DIST: CACHAR, ASSAM 106 ANURUPA DAS C/O PURNENDU BHUSHAN DAS ASSTT TEACHER, 1220 KESRIGOOL LPS SHIB BARI ROAD, ATHAL BASTI SMCH SILCHAR-14, DIST: CACHAR, ASSAM 107 RUMA DEBNATH C/O SATYENDRA KR. DEBNATH ASSTT TEACHER, 1249 NO SHIBNAGAR LPS 1ST LINK ROAD, LANE NO-12, H/NO- 25, SILCHAR-6, DIST: CACHAR, ASSAM 108 PUTUL BORUAH C/O LT KESHOB BORUAH ASSTT TEACHER, 1612 NO MURALIDHAR LPS UTTARPARA, UDHARBOND, DIST: CACHAR, ASSAM 109 SAHERA BANU C/O AZIR UDDIN ASSTT TEACHER, BAHADURPUR LPS BLOCK: UDHARBOND RONGPUR, DIST: CACHAR, ASSAM, PIN-788009 110 LOKHIMONI SINGHA C/O LT KRISHNA SINGHA ASSTT TEACHER, CHANDIGHAT TG LPS VILL-DURGA NAGAR PT-V PO- UDHARBOND, DIST: CACHAR, ASSAM 111 SANGITA DEB C/O KIRONMOY CHOUDHURY ASSTT TEACHER, 50 NEW KASHIPUR LPS 29 AMBIKAPATTY SILCHAR-4, DIST: CACHAR, ASSAM 112 SUBHANLAL BARMAN S/O LT DITESH BARMAN ASSTT TEACHER, 1081 NO NAGAR BASTI LPS BLOCK: RAJABAZAR VILL- JALIURA PO- JIRIGHAT, DIST: CACHAR, ASSAM 113 HIDAM ROMILA DEVI W/O KH. GOUR SHYAM SINGHA ASSTT TEACHER, 71 NO KAMRAUGA LPS BLOCK: RAJABAZAR VILL- KAMRANGA PT 2, PO- KAMRANGA PT 1, DIST: CACHAR, ASSAM 114 JAGADHA ROY S/O HIMALAY ROY ASSTT TEACHER, JANAMANGAL ME SCHOOL BLOCK: RAJABAZAR RONGPUR, SILCHAR, DIST: CACHAR, ASSAM 115 MD AMIR UDDIN S/O SAFIQUE UDDIN ASSTT TEACHER,96 KAIDU JAMIDAR LPS BLOCK: RAJABAZAR VILL: KAMRANGA PT II, PO- KAMRANGA-I, DIST: CACHAR, ASSAM 116 RAJASHRI SINHA D/O LT DHIRENDRA CHANDRA SINHA ASSTT TEACHER, 280 SARISHAKURI LPS NETAJI NAGAR, TARAPUR, ASSAMI BASTI, SILCHAR, DIST: CACHAR, ASSAM 117 SANDIPA CHAKRABORTY W/O HIMENDU CHAKRABORTY ASSTT TEACHER, RADHACHARAN LPS BIROJA SARANI, HOUSE NO-5 NATIONAL HIGHWAY, SILCHAR-12, DIST: CACHAR, ASSAM 118 ANWAR HUSSAIN CHOUDHURY S/O NUR RAHMAN CHOUDHURY ASSTT TEACHER, 853 UTTAR TARINIPUR LPS BLOCK: KATIGORAH VILL & PO- KAPTANPUR PT- 18 PIN- 788119, DIST: CACHAR, ASSAM 119 DILWAR HUSSAIN LAKAR S/O LT TAJAMUL HUSSAIN LASKAR ASSTT TEACHER, 227 KALINAGAR SURJYOMONI LPS, WARD NO-26, PO- VIVEKANANDA ROAD, 30 SILCHAR-788007, DIST: CACHAR, ASSAM 120 MAHBUBA BEGAM BARBHUIYA W/O MONSUR AHMED CHOUDHURY ASSTT TEACHER, 872 NO WEST GOBINDAPUR LPS, VILL- NIZ KATIGORAH, PO- KATIGORAH, PIN- 788805, DIST: CACHAR, ASSAM 121 SAIFUL ISLAM KHADUM S/O LT ATAUR RAHAMAN KHADUM ASSTT TEACHER, 699 NO. ANWARPAR LPS VILL & PO- GONIRGRAM, PIN- 788025, DIST: CACHAR, ASSAM 122 FAISAL MOHAMMED LASKAR S/O MOINUL HAQUE LASKAR ASSTT TEACHER, DAYAPUR KERA GOALA GOVT. JR. BASIC SCHOOL VILL- BAUSKANDI , PO- BAUSKANDI, PIN- 788101, DIST: CACHAR, ASSAM 123 MD. ABDUL HANNAN S/O ATAUR RAHMAN ASSTT TEACHER, 1088 NO NILMONI PHUKAN ASSAMESE LPS VILL- DEORAIL, PO- BADARPUR, DIST- KARIMGANJ, ASSAM 124 RATNA MANJURI D/O HARENDRA CH. DAS ASSTT TEACHER, 1220 KESHRIGOOL LPS RONGPUR, SILCHAR-9, DIST: CACHAR, ASSAM 125 BISWA NARAYAN RAJBONGSHI S/O LT BALIT NARAYAN RAJBONGSHI ASSTT TEACHER, LARSINGPAR GOVT. JR. BASIC SCHOOL VILL- LARSINGPAR, PO- PANGRAM, DIST: CACHAR, ASSAM
126. BANU SINHA C/O LT FUL KUMAR SINHA ASSTT TEACHER, 875 NO CHALITAKANDI LPS PO- PATHERKANDI, PATHARIGAON, DIST- KARIMGANJ
127. ANJANA PAUL D/O GONENDRA PAUL ASSTT TEACHER, 735 NO ICHUMIA LPS MAHADEBPARA RONGPUR, PIN-788009, DIST: CACHAR, ASSAM 128 SABIKA SINGHA 31 D/O SURENDRA SINGHA ASSTT TEACHER, 571 NO CHALITAKANDI LPS BAHADURGRAM, DURGANAGAR PT 3, PO- GOSSAIPUR, DIST: CACHAR, ASSAM 129 PALLABI DUTTA D/O LT. SUDHIR CHANDRA DUTTA ASSTT. TEACHER, 1612 NO MURALIDHAR LPS KALIBARI ROAD, UDHARBOND, PO- UDHARBOND, DIST: CACHAR, ASSAM 130 ABHISHEK GOALA S/O RANJIT GOALA ASSTT TEACHER, 876 NO BOALIPAR LPS BLOCK: KATIGORAH VILL & PO- MAHERPUR, PIN-788015, DIST: CACHAR, ASSAM 131 KUMARJIT DEB S/O KRIPENDRA KUMAR DEB ASSTT TEACHER, 5 NO NATURBOND LPS BLOCK: KATIGORAH VILL- BAIKUNTHAPUR, PO- KALAIN, DIST: CACHAR, ASSAM 132 DIPU DAS S/O PRODIP DAS ASSTT TEACHER, 726 NO MOROITAL LPS BLOCK: KATIGORAH VILL- HATIMARA ROAD, PO- BIHARA BAZAR, PIN- 788817, DIST: CACHAR, ASSAM 133 ANUPA DEY (PAUL) D/O NABENDU MOHAN DEY ASSTT TEACHER, LAKSHMI NARAYAN MES BLOCK: SALCHAPRA AMBIKAPATTY-4, DIST: CACHAR, ASSAM 134 RUPASREE BARMAN D/O LT RANJIT KR BARMAN ASSTT TEACHER, LAKSHMI NARAYAN MES BLOCK: SALCHAPRA KRISHNA CHARAN ROAD (WEST), HOUSE NO- 19, RANGIRKHARI, SILCHAR-788005, DIST: CACHAR, ASSAM 135 DEBABRATA SHAW S/O JAGODISH PRASAD SHAW ASSTT TEACHER, 1447 NO ARIKAL LPS BLOCK: SALCHAPRA VILL & PO - BORCHALA, DIST: CACHAR, ASSAM 136 AZAD HUSSAIN LASKAR S/O LT ATAUR RAHMAN LASKAR 32 ASSTT TEACHER, NIZ GHAGRAPAR GIRLS LPS BLOCK- SALCHAPRA VILL- GHAGRAPAR PT-I, PO- SALCHAPRA , PIN- 788801, DIST: CACHAR, ASSAM 137 ISLAM UDDIN CHOUDHURY S/O LT NUR AHMED CHOUDHURY ASSTT TEACHER, 1083 NO RANIGHAT LPS VILL- BHAIRAB NAGAR, PO- KRISHNAPUR, DIST: CACHAR, ASSAM 138 MASHUK UDDIN LASKAR S/O LT MOZAHID ALI LASKAR ASSTT TEACHER, CHIMTIBIL LPS VILL & PO- BORKHOLA, DIST: CACHAR, ASSAM 139 KAMALESH BHATTACHARJEE S/O LT. KAUSHIKI BHATTACHARJEE ASSTT TEACHER, 590 NO UTTAR BURIBAIL LPS SWARUPANANDA SARANI, PO- RANGIRKHARI, PIN: 788005, DIST: CACHAR, ASSAM 140 MAYJUL HOQUE LASKAR S/O LT TUNU MIA LASKAR ASSTT TEACHER, 305 CHESRI HEMANGO LPS VILL- CHESTI, PO- BORKHOLA, DIST: CACHAR, ASSAM 141 NAMITA ACHARYA D/O LT. AMULYA BHUSAN ACHARYA ASSTT TEACHER, CHANDPUR PUBLIC MES BLOCK: SALCHAPRA JOGESH ROAD, TARAPUR, SILCHAR-3, DIST: CACHAR, ASSAM 142 ASADUL HOQUE MAZUMDER S/O LT KHAIR UDDIN MAZUMDER ASSTT TEACHER, 1068 NO KUKICHARA LPS BLOCK: SALCHAPRA VILL- MANIKPUR, PO-
RAJNAGAR, DIST: CACHAR, ASSAM 143 KIRON RANJAN DAS S/O KUMUD RANJAN DAS ASSTT TEACHER, 907 JAIPUR MULKOY HMAR LP BLOCK: SALCHAPRA SILCOORI, GHUNGOOR,DIST:
CACHAR, ASSAM
144 PARTHA PRATIM DAS S/O PRASANTA RANJAN DAS 33 ASSTT TEACHER, BALLADHUN LPS BLOCK: RAJABAZAR RAMNAGAR, LAMARGRAM, PO- TARAPUR (KHELMA) PIN-788003, DIST: CACHAR, ASSAM 145 HIMANI SHARMA W/O AMAL KANTI NATH ASSTT TEACHER, 569 NO NIZ JOY NAGAR LPS COLLEGE ROAD, PO- COLLEGE ROAD, SILCHAR, DIST: CACHAR, ASSAM 146 SUTAPA DAS D/O CHITTA RANJAN DAS ASSTT TEACHER, 304 NO JATINGAMUKH LPS RISHI AROBINDO SARANI, NS AVENUE, SILCHAR- 5, DIST: CACHAR, ASSAM 147 SANJUKTA DAS W/O MRINAL KANTI DAS ASSTT TEACHER, 509 NO DUBAG LPS VILL & PO- NIZ JOYNAGAR, DIST: CACHAR, ASSAM 148 SULEKHA SINHA W/O BINOY SINHA ASSTT TEACHER, 1454 NO BAGLENGAR PAR LPS VIVEKANANDA ROAD, SILCHAR, DIST: CACHAR, ASSAM 149 SHALLY LASKAR W/O NOZMUL ISLAM LASKAR ASSTT TEACHER, 50 NO BALIGHAT LPS VILL- BALIGHAT, PO- ARUNACHAL, DIST: CACHAR, ASSAM 150 PARAMITA DEB ASSTT TEACHER, 1051 BADRIPAR LPS DURGA SHANKAR PATHSALA LANE, AMBIKAPATTY, SILCHAR-04, DIST:
CACHAR, ASSAM
151 PAYEM RASHEEDAA W/O JIHAD HASSAN LASKAR ASSTT TEACHER, 50 NO BALIGHAT LPS VILL & PO- BARJATRAPUR, PIN-788110, DIST: CACHAR, ASSAM 152 SMITA DEBI NATH 34 D/O SUKHAMOY RANJAN NATH ASSTT TEACHER, 1030 NO TAYAB ALI LPS WEST KITTARBOND PT -I, AINAKHAL TIMUKHA PO- MONACHERRA, PIN-788163, DIST- HAILAKANDI, ASSAM 153 PULAK DAS S/O PRADYUT KUMAR DAS ASSTT TEACHER, 84 KHALERPAR LPS BLOCK: SALCHAPRA VILL- KACHARIGAON CHANDRAPUR, PO- NARAINCHERRA, PIN-788110, DIST: CACHAR, ASSAM 154 SAIRUL AHMED BARBHUIYA S/O LT. ALA UDDIN ASSTT TEACHER, RAMPUR GOVT. 'A' CLASS SCHOOL BLOCK: SALCHAPRA VILL- PELADAHAR, PO- NIZ JOYNAGAR, DIST: CACHAR, ASSAM 155 AFIA LASKAR ASSTT TEACHER, 1574 HAZI ISHAK ALI MAZUMDER LPS, BLOCK: SALCHAPRA, DIST: CACHAR, ASSAM 156 SMITA KAIRI ASSTT TEACHER, 1574 HAZI ISHAK ALI MAZUMDER LPS, BLOCK: SALCHAPRA DIST: CACHAR, ASSAM 157 PRANIT PAUL C/O LT. NALINI PAUL ASSTT TEACHER, 705 SRIDHARPUR LPS BLOCK: SALCHAPRA DIST: CACHAR, ASSAM 158 AJOY SHILL S/O LT GOJENDRA SHILL ASSTT TEACHER, 496 KASHIPUR LPS VILL- LAKHINAGAR, PO- KADAMTALA, DIST: CACHAR, ASSAM 159 PINAK BHATTACHARJEE S/O LT GOURIPADA BHATTACHARJEE ASSTT TEACHER, NEW MACHIGUIRE LPS GIRISH ROAD BY LANE 2, TARAPUR, SILCHAR-3, DIST: CACHAR, ASSAM 160 AHMED LASKAR S/O LT. ABDUR RASHID LASKAR ASSTT TEACHER, BANDARCHERRA LPS VILL & PO- KAPTANPUR PT-18 35 PIN- 788119, DIST: CACHAR, ASSAM 161 A.K. EKRAMUL ALOM LASKAR S/O GIAS UDDIN LASKAR ASSTT TEACHER, 337 NISCHINTAPUR LPS VILL- NISCHINTAPUR, PO- RAJNAGAR, DIST: CACHAR, ASSAM 162 MOMATAZ BEGAM MAZUMDER C/O SAIKUL ISLAM ASSTT TEACHER, 1030 TAYAB ALI LPS RAJNAGAR, DIST: CACHAR, ASSAM 163 ANOWARA BEGAM LASKAR W/O SHAMSUL ALOM MAZUMDER ASSTT TEACHER, 264 HARANGPAR LP BLOCK: SALCHAPRA VILL & PO- BARJATRAPUR, DIST: CACHAR, ASSAM 164 CHOUDHURY WAHIDUL ASSTT TEACHER, 107 NO UJAN TARAPUR LPS BLOCK: RAJABAZAR VILL- KAZIRGRAM , PO- BASKANDI, PIN- 788101, DIST: CACHAR, ASSAM 165 SAHIN AHMED LASKAR ASSTT TEACHER, 649 MADRIPAR LPS BLOCK: RAJABAZAR VILL- GOBINDAPUR EAST, PO- GOBINDAPUR EAST PT III, DIST: CACHAR, ASSAM 166 AKUPPI BIBI ASSTT TEACHER, 778 ALIPUR LPS BLOCK: RAJABAZAR VILL- MORAGANG, PO- SIBPUR, PS- LAKHIPUR, DIST: CACHAR, ASSAM 167 PAPIYA ACHARJEE ASSTT TEACHER, 96 NO KHEDA JAMIDAR LPS BLOCK: RAJABAZAR VILL- TULARGRAM PT-1,PIN- 788119, PO- SONAIMUKH, DIST: CACHAR, ASSAM 168 SANDIP DEY ASSTT TEACHER, 122 LAKHIRBOND LPS BLOCK: UDHARBOND DIST: CACHAR, ASSAM 169 SHOMA DEY C/O LT ANIL BARAN DEB ASSTT TEACHER, 787 NO HATELUMA LPS HOUSE NO-5, SANGHATI LANE, PANCHAYAT ROAD, SIL-5, DIST: CACHAR, ASSAM 36 170 IBRAJARANI SINGHA C/O I. BIRMANGAL SINGHA ASSTT TEACHER, 1094 NO KUMBHIRGRAM AIRPORT LPS VILL- PANGRAM PT- II, PO- PANGRAM, PIN- 788030, DIST: CACHAR, ASSAM 171 GOURHARI DAS C/O LT GANESH CH DAS ASSTT TEACHER, 676 BAZARTILLA LPS, BLOCK: UDHARBOND VILL- PRAMODE DUTTA SARANI, RONGPUR, SILCHAR-788009, DIST: CACHAR, ASSAM 172 IRFANA BEGUM BARBHUIYA W/O BADRUL ISLAM MAZUMDER ASSTT. TEACHER, RASH BEHARI JR. BASIC SILCHAR URBAN BLOCK SILCHAR, MALUGRAM, DIST: CACHAR, ASSAM 173 SHASWATI PAUL W/O KUNTAL CHAKRABARTY ASSTT TEACHER, ROMONI MOHAN MES CACHAR HIGH SCHOOL ROAD, LANE NO-1, MALUGRAM SILCHAR- 02, DIST: CACHAR, ASSAM 174 NUNGSIREI SINGHA W/O SURAJIT SINGHA ASSTT TEACHER, ND GOVT. JR BASIC SCHOOL RONGPUR PT- IV, SHIV SHAKTI LANE, DIST: CACHAR, ASSAM 175 APARNA SEAL D/O LT PROMODE CH. SEAL ASSTT TEACHER, R.K. ME SCHOOL BLOCK: SILCHAR MALUGRAM, SILCHAR- 788002, DIST: CACHAR, ASSAM 176 CHANDRABATI ROY W/O RAJENDRA ROY ASSTT TEACHER, SREE RAMKRISHNA PATHSHALA SILCHAR URBAN BLOCK SUKHADA APARTMENT, MELA ROAD, MALUGRAM, SILCHAR- 02, DIST: CACHAR, ASSAM 177 SONALI PAUL CHOUDHURY W/O SUDIP PAUL CHOUDHURY ASSTT TEACHER, SREE RAMKRISHNA PATHSHALA SILCHAR URBAN BLOCK ALL INDIA RADIO QTR, TYPE II QTR NO. 12 MALUGRAM JOY KUMAR ROAD, SILCHAR-02, DIST: CACHAR, ASSAM 37 178 SUJATA DAS D/O SUSHIL CH. DAS ASSTT TEACHER, PALTU NUNIA BHORAKHAI PURAN LANE LPS, LINK ROAD, LANE NO-1, H.NO-36, PIN-788006, DIST: CACHAR, ASSAM 179 GAUTAM SAHA S/O GAURANGA SAHA ASSTT TEACHER, PRACTISING GOVT. SR. BASIC SCHOOL PO & PS- UDHARBOND, DIST: CACHAR, ASSAM, PIN- 788030 180 BIPLAB DAS S/O BIMAL KANTI DAS ASSTT TEACHER, 420 NO NANDAPUR LPS SIBBARI ROAD, TARAK NATH LANE, PO- TARAPUR, PIN-788003, DIST: CACHAR, ASSAM 181 JOY SINHA S/O PURNABABU SINHA ASSTT TEACHER, TARAPUR MV SCHOOL VILL- NANDIGRAM, PO- SALCHAPRA, PIN- 788814, DIST: CACHAR, ASSAM 182 INDUJ HUSSAIN LASKAR ASSTT TEACHER, RASH BEHARI GOVT. JR BASIC, BLOCK: SILCHAR 183 JUBAIR AHMED MAZUMDER ASSTT TEACHER, DUDHPATIL MEM 184 SUTAPA CHOUDHURY ASSTT TEACHER, 1047 SRIPALLY LPS 185 MAITREYEE DEB ROY ASSTT TEACHER, 1047 SRIPALLY LPS 186 DIPANJALI CHOUDHURY ASSTT TEACHER, DURGASANKAR PATHSALA 187 SNEHASISH DAS S/O SUBHASH CH. DAS ASSTT TEACHER, DURGASANKAR PATHSALA SILCHAR URBAN BLOCK UDAYNAGAR, TARAPUR , SILCHAR-788003, DIST: CACHAR, ASSAM 188 MILI SINHA C/O B.K. SINHA ASSTT TEACHER, DURGASANKAR PATHSALA SILCHAR URBAN BLOCK VIVEKANANDA RD., LANE NO-17, DIST: CACHAR, ASSAM 38 189 SUDESHNA DAS C/O SUBHASH DUTTA ASSTT TEACHER, DURGASANKAR PATHSALA SILCHAR URBAN BLOCK 2ND LINK ROAD, SILCHAR-6, DIST: CACHAR, ASSAM 190 PRITAM KANTI DEB S/O PRABIR KANTI DEB ASSTT TEACHER, 585 TIKARBASTI LPS SILCHAR URBAN BLOCK BILPAR ASHRAM ROAD, SILCHAR - 5 , DIST: CACHAR, ASSAM 191 RUPA PAUL ASSTT TEACHER, SARBADAYA PATHSALA BLOCK: SILCHAR DIST: CACHAR, ASSAM 192 TAPASHI NATH W/O NIKHIL NATH ASSTT. TEACHER, DURGASANKAR PATHSALA BLOCK: SILCHAR DIST: CACHAR, ASSAM 193 BHARATI MUKHARJEE ASSTT TEACHER, MM BALIKA MES BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 194 NOBOMITA CHAKRABORTY ASSTT TEACHER, MM BALIKA MES BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 195 SUMITA CHOUDHURY ASSTT TEACHER, PRAYOGIK HINDI MADHYAMIK VIDYALAYA BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 196 NANDITA CHAKRABORTY ASSTT TEACHER, PRAYOGIK HINDI MADHYAMIK VIDYALAYA BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 197 SANDIPA CHAKRABORTY ASSTT. TEACHER, MADHUCHARAN MES BLOCK: KATIGORAH DIST: CACHAR, ASSAM 198 TAPATI GHOSH 39 ASSTT TEACHER, 9 NO GHANIWALA JR. BASIC BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 199 MOSRUR AHMED BARBHUIYA ASSTT TEACHER, 981 BAGHADAHAR LPS BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 200 SUDIPTA ACHARJEE ASSTT TEACHER, 795 NO PANCHGHORI LPS BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 201 SHAMU PRASAD YADAV ASSTT TEACHER, 293 NO DAKSHIN BARIK NAGAR LPS BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 202 BISWAJIT SHARMA ASSTT TEACHER, 293 NO DAKSHIN BARIK NAGAR LPS BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 203 SUNANDA NATH ASSTT TEACHER, GAP M.E. SCHOOL BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM SUNITA BARMAN ASSTT TEACHER, UKIL BAZAR MAKTAB LPS BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 204 KAMALIKA NAG ASSTT TEACHER, MM BALIKA VIDYALAYA BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 205 ARPITA NATH ASSTT TEACHER, MM BALIKA VIDYALAYA BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 206 MALABIKA SINHA ASSTT TEACHER, MM BALIKA VIDYALAYA BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 207 APARNA PAUL CHOUDHURY ASSTT TEACHER, MM BALIKA VIDYALAYA BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 40 208 BIPASHA BAROI ASSTT TEACHER, NAZIRPATTY MODEL LPS BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 209 LAKSHMI RANI SINGHA ASSTT TEACHER, NAZIRPATTY MODEL LPS BLOCK: SILCHAR URBAN DIST: CACHAR, ASSAM 210 SABINA SULTAN MAZUMDER ASSTT TEACHER, H.K.C ME SCHOOL BLOCK: SONAI DIST: CACHAR, ASSAM 211 JYOTSNA CHANDA ASSTT TEACHER, H.K.C ME SCHOOL BLOCK: SONAI DIST: CACHAR, ASSAM 212 MOUMITA CHAKRABORTY ASSTT TEACHER, TARAPUR GIRLS ME BLOCK: SILCHAR DIST: CACHAR, ASSAM 213 KRISHNA MUKHARJEE ASSTT TEACHER, JAYASHREE SHRAMIK MES BLOCK: RAJABAZAR DIST: CACHAR, ASSAM 214 MD SHAMIM HUSSAIN LASKAR ASSTT TEACHER, 93 KRISHNAPUR LPS BLOCK: SONAI DIST: CACHAR, ASSAM 215 W. SOMORENDA SINGHA S/O LT KUNJAMONI SINGHA VILL. BINNAKANDI PT I, PO- BINNAKANDI GHAT, PIN-788126, DIST: CACHAR, ASSAM 216 K. RAJENDRA KUMAR SINGHA C/O K SANA JAW SINGHA ASSTT TEACHER, 693 AK AZAD LPS GOALIPAR, PO- NIMAICHANDPUR, PIN- 788168, DIST: CACHAR, ASSAM 217 RUMA PAUL D/O SUKUMAR PAUL ASSTT TEACHER, 693 AK AZAD LPS VILL & PO: BEKIRPAR, PIN-788123, DIST: CACHAR, ASSAM 218 BONOSHREE NATH 41 W/O UTPAL NATH ASSTT TEACHER, KASHIPUR VP MES VIVEKANANDA ROAD, LANE NO- 27, DIST: CACHAR, ASSAM 219 INDRANI BISWAS W/O SHANTANU CHAKRABORTY ASSTT TEACHER, KASHIPUR VP MES SRINAGAR COLONY, MALUGRAM, DIST: CACHAR, ASSAM 220 RUPALI ROY ASSTT TEACHER, SUBHASH NAGAR LP BIDHAN SARANI, RANGIRKHARI, SILCHAR-5, DIST: CACHAR, ASSAM 221 DANIEL LALCHAMTHANG HMAR ASSTT TEACHER, SUBHASH NAGAR LP RETZAWL, HALFLONG, DIMAHASAO, PIN- 788819, ASSAM 222 SIMA NATH CHOUDHURY W/O JANMAJOY NATH LASKAR ASSTT TEACHER, 585 NO TIKARBASTI LP VIVEKANANDA ROAD, LANE NO-11, SILCHAR-7, DIST: CACHAR, ASSAM 223 SHARBANI BHATTACHARJEE ASSTT TEACHER, 949 UTTAR KRISHNAPUR LP 1ST LINK ROAD, LANE- 3, H.NO- 45B, SILCHAR-6, DIST: CACHAR, ASSAM 224 KRISHNENDU BHATTACHARJEE C/O LT AMALENDU BHATTACHARJEE ASSTT TEACHER, NAZIRPATTY MODEL PRYMARY SCHOOL, BLOCK: SILCHAR AMBIKAPATTY , SICHAR-4, DIST: CACHAR, ASSAM 225 DIPANWITA KAR D/O LT DIPAK RANJAN KAR ASSTT TEACHER, SANJOY GANDHI LPS BLOCK: SILCHAR 1ST LINK ROAD, LANE II, SILCHAR-6, DIST: CACHAR, ASSAM 226 MALA SINGHA C/O M. DAMODAR SINGHA ASSTT TEACHER, MALUGRAM GIRLS ME BLOCK: SILCHAR MALUGRAM, SHIBBARI, SILCHAR-2, DIST: CACHAR, ASSAM 227 JOYJEET DHAR S/O J. DHAR 42 ASSTT TEACHER, KULADA SUNDARI LPS SILCHAR URBAN BLOCK SANTIPARA , RONGPUR, SILCHAR-9, DIST: CACHAR, ASSAM 228 DILWAR HUSSAIN LASKAR C/O LT TAIMUR ALI LASKAR ASSTT TEACHER, 953 PUTICHERA LPS MADHURBAND PHE ROAD, SILCHAR-1, DIST: CACHAR, ASSAM 229 RIKHU CHAKRABORTY D/O MAULINDU PRASAD CHAKRABORTY ASSTT TEACHER, SVB M.E. BLOCK: SILCHAR ARYAPATTY, SILCHAR- 1, DIST: CACHAR, ASSAM 230 SHAMPA DAS ASSTT TEACHER, SVB M.E. CHANDICHARAN ROAD, SILCHAR, DIST: CACHAR, ASSAM 231 MONIDEEP DAS S/O LT JATINDRA MOHAN DAS ASSTT TEACHER, DORMIKHAL GOVT. JR. BASIC VILL- GANGANAGAR PT VIII, PIN- 788099, DIST: CACHAR, ASSAM 232 SWAGATA SARMA C/O HIMANGSHU RANJAN SARMA ASSTT TEACHER, BIPIN DAS LPS BLOCK : SILCHAR RAMCHARAN LANE, DIST: CACHAR, ASSAM, SIL-6 233 KHOKHAN DEY S/O GOURI KR DEY ASSTT TEACHER, GANAPATI GOVT. JR. BASIC NN DUTTA LANE, SIL-9, DIST: CACHAR, ASSAM 234 MANGALA NATH D/O LT SANTHI LAL NATH ASSTT TEACHER, S.K. GOVT. PRACTISING SCHOOL ARYA PATTY, ITKHOLA, SILCHAR-788001, DIST: CACHAR, ASSAM 235 PRITHWISH PAUL S/O LT ASHUTOSH PAUL ASSTT TEACHER, UMATARA GIRLS MVS SARATPALLY , SWARUPANALA, HOUSE NO- 21, DIST: CACHAR, ASSAM 43 236 SAJAM UDDIN LASKAR S/O KAMAL UDDIN LASKAR ASSTT TEACHER, BADARPUR MASIMPUR ME SCHOOL, BLOCK:SALCHAPRA, VILL: NUTAN RAMNAGAR PT V, PO- DAKSHIN MOHANPUR, PIN- 788119, IST: CACHAR, ASSAM 237 JANNAT FARDAUS CHOUDHURY ASSTT TEACHER, KATIGORAH GOVT. GIRLS JR. BASIC SCHOOL BLOCK: KATIGORAH KATIGORAH PT- III, DIST: CACHAR, ASSAM 238 AMINA BEGUM BARBHUIYA C/O MIZAZUR RAHMAN BARBHUIYA ASSTT TEACHER, AK BALIKA VIDYALAYA BLOCK: SALCHAPRA ITKHOLA GHANIWALA, SILCHAR-1, DIST: CACHAR, ASSAM 239 KAILASH HAZAM ASSTT TEACHER, 650 LALKHAL GIRLS LP BLOCK: NARSINGHPUR VILL- MOINER KHAL TE, PO- MONIER KHAL, DIST: CACHAR, ASSAM, PIN- 788099 240 SMRITI CHANDA D/O MOHAN LALL PATWA ASSTT TEACHER, SHIB COLONEY LPS SILCHAR URBAN BLOCK SARWAM 2ND FLOOR RKP ASSOCIATES JANIGANJ BAZAR, SILCHAR- 788001, DIST: CACHAR, ASSAM 241 SHATABDI KUMARI KOIRI D/O RADHA KANTA KOIRI ASSTT TEACHER, DURGASANKAR PATHSALA SILCHAR URBAN BLOCK HOUSE NO-15, INDRANI SARANI DAS COLONY, DIST: CACHAR, ASSAM 242 SUNITA KOIRI D/O RADHA KANTA KOIRI ASSTT TEACHER, 696 A.K. AZAD LPS HOUSE NO-15, INDRANI SARANI DAS COLONY, DIST: CACHAR, ASSAM 243 JAYASREE DEB W/O ARUP DAS ASSTT TEACHER, DURGASANKAR PATHSALA SILCHAR URBAN BLOCK RADHA MADHAB PARK, BILPAR 44 SILCHAR, PIN-788001, DIST: CACHAR, ASSAM 244 SABITA DUTTA ASSTT TEACHER, TARAPUR GIRLS ME SCHOOL BLOCK: SILCHAR URBAN TARAPUR, SILCHAR- 788003, DIST: CACHAR, ASSAM 245 SUSMITA DAS D/O HARIPADA DAS ASSTT TEACHER, 979 NO SHASTRINAGAR LPS RANGIRKHARI, SILCHAR, DIST: CACHAR, ASSAM 246 TAPAN BARMAN S/O LATE HAMENDRA BARMAN, ASSTT TEACHER CHANDRAPUR GOVT. TRIBAL JR BASIC SCHOOLS, BLOCK SALCHAPRA, DIST. CACHAR, ASSAM.
247 TARABUL KALAM BARBHUIYA S/O SAFUKUR RAHMAN BARBHBUIYA ASSTT. TEACHER, KABIGGURU LP SCHOOL, SALCHAPRA BLOCK, DIST. CACHAR, ASSAM.
248 SANJOY KR. DAS S/O SATYENDRA KUMAR DAS ASSTT TEACHER, 202 NO. SABAJPUR LPS SILCHAR URBAN BLOCK VILL: UTTARKRISHNAPUR PT III PIN: 788014, PO- SMC, DIST: CACHAR, ASSAM.
.....P ETI TI ON ERS
-VERSUS-
1 THE STATE OF ASSAM & 14 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, ELEMENTARY EDUCATION DEPARTMENT, DISPUR, GUWAHATI-06.
2 THE COMMISSIONER & SECRETARY TO THE GOVT. OF ASSAM, DEPARTMENT OF FINANCE (PAY RESEARCH UNIT) (PRU) DEPARTMENT, DISPUR, GUWAHATI-06.
3 THE JOINT SECRETARY FINANCE (PRU) DEPARTMENT, DISPUR, GUWAHATI-06.
4 THE DIRECTOR OF ELEMENTARY EDUCATION, ASSAM KAHILIPARA, GUWAHATI-19.
5 THE DISTRICT ELEMENTARY EDUCATION OFFICER 45 CACHAR, GUWAHATI 6 THE TREASURY OFFICER CACHAR TREASURY, SILCHAR, DIST. CACHAR ASSAM, PIN-788001.
7 THE TREASURY OFFICER, NEW SILCHAR TREASURY, DIST. CACHAR, SILCHAR, ASSAM, PIN-788006.
8 THE DEPUTY INSPECTOR OF SCHOOLS SILCHAR, CACHAR, ASSAM, PIN-788001 9 THE BLOCK ELEMENTARY EDUCATION OFFICER, UDHARBOND, CACHAR, ASSAM 10 THE BLOCK ELEMENTARY EDUCATION OFFICER, RAJABAZAR, DIST. CACHAR, ASSAM 11 THE BLOCK ELEMENTARY EDUCATION OFFICER LAKHIPUR, DIST. CACHAR, ASSAM 12 THE BLOCK ELEMENTARY EDUCATION OFFICER KATIGORAH, DIST. CACHAR, ASSAM 13 THE BLOCK ELEMENTARY EDUCATION OFFICER SALCHAPRA, DIST. CACHAR, ASSAM 14 THE BLOCK ELEMENTARY EDUCATION OFFICER, SONAI, DIST. CACHAR, ASSAM 15 THE BLOCK ELEMENTARY EDUCATION OFFICER, NARSINGPUR, DIST. CACHAR, ASSAM.
... ... RESP ON DENTS BY ADVOCATES FOR THE PETITIONERS : B. PURKAYASTHA, ADV.
FOR THE RESPONDENTS : MR. D. SAIKIA, ADDL.A.G.ASSAM : MR. P. NAYAK WP(C) No.7263/2017
1. GRADUATE LEVEL ELEMENTARY TEACHER ASSOCIATION & 3 ORS.
REP. BY IS ASSISTANT SECRETARY NAMELY SRI UTPALA KALITA, ASSISTANT TEACHER OF PUB DIGHELI L.P.SCHOOL, VILL-AHAKAUNIA, P.O. DAHAKAUNIA, P.S. TIHU, DIST. NALBARI, ASSAM.
462. RAHUL HUSSAIN ASSISTANT TEACHER OF KESHAB NARAYAN BIDYAPITH VILL- CHANDKACHI, P.O. CHANDKACHI, P.S. NALBARI, DIST. NALBARI, ASSAM.
3. SRI GIRINDRA SARMA ASSISTANT TEACHER OF 921 NO. PAILA L.P. SCHOOL, VILL- PAILA, P.O. BARDIGHALI, P.S. NALBARI, DIST.NALBARI, ASSAM.
4. JINARA BEGUM ASSISTANT TEACHER OF NALBARI M.E. MADRASSA, VILL- MALIKUCHI, P.O NALBARI, DIST. NALBARI, ASSAM ... ... P ETI TI ONERS
-VERSUS-
1. THE STATE OF ASSAM & 4 ORS. TO BE REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, EDUCATION (ELEMENTARY) DEPARTMENT, DISPUR, GUWAHATI-6.
2. THE COMMISSINER & SECRETARY TO THE GOVT. OF ASSAM, FINANCE DEPARTMENT, DISPUR, GUWAHATI -6.
3. THE SECRETARY, FINANCE (PRU) DEPARTMENT, DISPUR, GUWAHATI-6.
4. THE PAY ANOMALY COMMITTEE (GOVT. OF ASSAM) NOTICES TO BE SERVED THROUGHTHE ADDITIONAL CHIEF SECRETARY/COMMISSIONER & SECRETARY/ SECRETARY TO THE GOVT. OF ASSAM, PERSONNEL DEPARTMENT, DISPUR, GUWAHATI-06.
5. THE DIRECTOR OF ELEMENTARY EDUCATION, ASSAM, KAHILIPARA, GUWAHATI -19.
... .RESP ONDENTS BY ADVOCATES FOR THE PETITIONERS : DR. B AHMED, ADV.
FOR THE RESPONDENTS : MR. D. SAIKIA, ADDL. A.G, ASSAM.
: MR. P. NAYAK, ADV.
WP(C) NO.7289/2017 471. SRI BHASKARJYOTI BARMAN, SON OF SRI DEBEN BARMAN, R/O- PATHSALA, LACHIT NAGAR, P.S- PATACHARKUCHI.
2. SRI GOPESH DAS SON OF LATE TARUN CH. DAS, RESIDENT OF THEKA, P. S. PATACHARKUCHI, P.O. SARUPETA, DISTRICT- BARPETA, ASSAM.
3. SRI JITEN DAS SON OF SRI PABAN DAS, RESIDETNT OF JALAH, DONGPAR, P.S. SIMLA, P.O. JALAHGHAT, DISTRICT, BAKSA, ASSAM.
4. RITA BORO, WIFE OF SRI KAMAL KRISHNA DAS, RESIDENT OF TIHU TOWN, WARD NO. 5 P.S. TIHU, P.O. TIHU, DISTRICT- NALBARI, ASSAM.
5. ALAKA ROY, WIFE OF PHANINDRA MAJUNDAR, RESIDENT OF PATHSALA, WARD NO. 8, P.S. PATACHARKUCHI, P.O. PATHSALA, DISTRICT- BARPETA, ASSAM.
6. SRI DAMODAR TALUKDAR SON OF LATE HARANATH TALUKDAR, RESIDENT OF DALOIGAON, P.S. PATACHARKUCHI, P.O. BAMAKHATA, DISTRICT- BARPETA, ASSAM.
7. PULIN TALUKDAR SON OF TARANI TALUKDAR, RESIDENT OF HATHINAPUR, P.S. PATACHARKUCHI, P.O. HATHINAPUR, DISTARICT- BARPETA, ASSAM.
8. KANAN TALUKDAR WIFE OF BHUPEN TALUKDAR, RESIDENT OF BHOGPUR, KHUTARGURI, P.O. PATACHARKUCHI, P.O. BHOGPUR, DISTRICT- BARPETA, ASSAM.
9. SRI GIRIN CHOUDHURY, SON OF LATE SWARGESWAR CHOUDHURY, RESIDENT OF GOBINDAPUR, SAORA, P.O. PATACHARKUCHI, P.O. GOBINDAPUR, DISTRICT- BARPETA, ASSAM.
10. MRINALINI CHOUDHURY WIFE OF NIKHIL KR. BHARALI, RESIDENT OF PATHSALA, P.S. PATACHARKUCHI, P.O. PATHSALA, DISTRICT- BARPETA, ASSAM.
11. USHA CHOUDHURY 48 WIFE OF MR. TARUN MISRA, RESIDENT OF PATHSALA, P.S. PATACHARKUCHI, P.O. PATHSALA, DISTRICT- BARPETA, ASSAM.
12. SRI SARAJU DEVI, WIFE OF MR. GURUPAD SARMA, RESIDENT OF PATHSALA, P.S. PATACHARKUCHI, P.O. PATHSALA, DISTRICT- BARPETA, ASSAM.
13. RIJU MANI GOSWAMI, WIFE OF SRI KARUNA KANTA MEDHI, RESIDENT OF PATACHARKUCHI, WARD NO. 6, P.S. PATACHARKUCHI, P.O. PATACHARKUCHI, DISTRICT- BARPETA, ASSAM.
14. GITU MANI KALITA WIFE OF PARESH CH. ROY, RESIDENT OF NIZSARIHA, P.S. PATACHARKUCHI, P.O. BAMUNKUCHI, DISTRICT- BARPETA, ASSAM.
15. RAMEN DAS, SON OF JOGENDRA NATH, RESIDENT OF REHABARI, P.S. PATACHARKUCHI, P.O. PUB-REHABARI, DISTRICT- BARPETA, ASSAM.
16. DIPAK KALITA, SON OF LATE NABIN KALITA, RESIDENT OF MARIPUR, ANANDAPUR, P.S. PATACHARKUCHI, P.O. NITYANANDA, DISTRICT- BARPETA, ASSAM.
17. GOPINATH DAS, SON OF PHANIDHAR DAS, RESIDENT OF CHAIBARI, P.S. PATACHARKUCHI, P.O. PUB REHABARI, DISTRICT- BARPETA, ASSAM.
18. BASANTA MACHAHARY, SON OF LT. JOGEN MACHAHARY, RESIDENT OF DALAJANI, P.S. SALBARI, P.O. ANANDA BAZAR, DISTRICT- BAKSA, ASSAM.
19. AKSHYA TALUKDAR, SON OF LATE LANKESWAR TALUKDAR, RESIDENT OF BHOGPUR, P.S. PATACHARKUCHI, P.O. BHOGPUR, DISTRICT- BARPETA, ASSAM.
20. GUNIN BARUAH, SON OF LATE MADAN CH. BARUAN, RESIDENT OF BAMAKHATA, P.S. PATACHARKUCHI, P.O. BAMAKHATA, DISTRICT- BARPETA, ASSAM.
21. DHANANDA NANDINI DAS 49 WIFE OF BIPIN TALUKDAR, RESIDENT OF PATHSALA, WARD NO. 1, P.S. PATACHARKUCHI, P.O. PATHSALA, DISTRICT- BARPETA, ASSAM.
22. GANGA NATH, SON OF AKHIL NATH, RESIDENT OF KATANIPARA, P.S. MUSHALPUR, P.O. ATHIYABARI, DISTRICT- BAKSA, ASSAM.
23. MANABENDRA GOSWAMI SON OF LT. CHANDRAKANTA DEVA GOSWAMI, RESIDENT OF GOBINDAPUR, P.S. PATACHARKUCHI, P.O. NITYANANDA, DISTRICT- BARPETA, ASSAM.
24. GIRIJA MEDHI WIFE OF ASWINI TALUKDAR, RESIDENT OF SARUPETA, P.S. PATACHARKUCHI, P.O. SARUPETA, DISTRICT- BARPETA, ASSAM.
25. MARAMI BRAHMA WIFE OF RABEN BORO, RESIDENT OF PAKRIGURI, P.S. SALBARI, P.O. SALBARI, DISTRICT- BAKSA, ASSAM.
26. SAMIRAN DAS, SON OF MUKUNDA CH. DAS, RESIDENT OF CHAIBARI, PS. PATACHARKUCHI, P.O. PUB-REHABARI, DISTRICT- BARPETA, ASSAM.
27. SRI REKHA PATHAK WIFE OF SRI JYOTISH NATH, RESIDENT OF GENG RENG PARA, P.S. GOBARDHONA, P.O. KALPANI BAZAR, DISTRICT- BAKSA, ASSAM.
28. PHUNU DEKA, WIFE OF SRI JAYANTA TAHBILDAR, RESIDENT OF JPATACHARKUCHI, WARD NO.2, P.S. PATACHARKUCHI, P.O. PATACHARKUCHI, DISTRICT- BARPETA, ASSAM.
29. PINAKI PATOWARY DAUGHTER OF SRI ACHYUT PATOWARY, RESIDENT OF SARUPETA, P.S. PATACHARKUCHI, P.O. SARUPETA, DISTRICT- BARPETA, ASSAM.
30. GAUTAM KALITA SON OF SRI MAKUNDA KALITA, RESIDENT OF KANIMARA, P.S. PATACHARKUCHI, P.O. BHALUKI, DISTRICT- BARPETA, ASSAM.
31. SRI SURENDRA NATH SARMA, SON OF LATE MAHI NATH SARMA, RESIDENT OF BICHANKUCHI, P.S. PATACHARKUCHI, PO. NITYANANDA, DISTRICT- BARPETA, ASSAM.
5032. HARAGOBINDA CHOUDHURY, SON OF LT. PRASHU RAM CHOUDHURY, RESIDENT OF BARBANG, SAORA, P.S. PATACHARKUCHI, P.O. GOBINDAPUR, DISTRICT- BARPERA, ASSAM.
33. DHANJIT KARUNA KALITA SON OF LT. KARUNA KANTA KALITA, RESIDENT OF RAIPUR, HARIPUR, P.S. PATACHARKUCHI, P.O. PATHSALA, DISTRICT- BARPETA, ASSAM.
34. JITUMANI DAKUA, SON OF LATE JADAB CH. DAKUA, RESIDENT OF HARIBHANGA, P.S. TIHU, P.O. HARIBHANGA, DISTRICT- NALBARI, ASSAM.
35. RAYA DEKA, SARANIA WIFE OF DILIP SARANIA, RESIDENT OF DIGHILIPAR, P.S. JAMULPUR, P.O. JAMULPUR, DISTRICT- BAKSA, ASSAM.
36. BHANITA DEKA, D/O KHAGEN DEKA, RESIDENT OF SINGIMARI, P.S. GORESWAR, P.O. KERPAVITHA, DISTRICT- BAKSA, ASSAM.
37. GAJEN DAS, SON OF ANIL DAS, RESIDENT OF MAJRABARI, P.S. SIMLA, P.O. SIMLA, DISTRICT- BAKSA, ASSAM.
38. BISHNU PRASAD GAYARY SON OF LATE MAHESWAR GAYARY, RESIDENT OF DANGUAPARA, P.S. SALBARI, P.O. SAUDARVITHA, DISTRICT- BAKSA, ASSAM.
39. RAMAL DAIMARY, SON OF LATE RAJEN DAIMARY, RESIDENT OF KUCHIAJHAR, P.S. BARPETA, P.O. BHAWANIPUR, DISTRICT- BARPETA, ASSAM.
....P ETI TI OERS
-VERSUS-
1. THE STATE OF ASSAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM, DISPUR, GUWAHATI-06.
2. THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM ELEMENTARY EDUCATION DEPARTMENT, DISPUR, GUWAHATI-06.
3. THE PRINCIPAL SECRETARY GOVERNMENT OF ASSAM, FINANCE DEPARTMENT, 51 ASSAM DISPUR, GUWAHATI-06.
4. THE SECRETARY, FINANCE (PAY AND RESEARCH UNIT0(PRU) DEPARTMENT, DISPUR, GUWAHATI-06.
5. THE JOINT SECRETARY, FINANCE (PRU) DEPARTMENT, ASSAM GUWAHATI-06.
6. THE DIRECTOR OF ELEMENTARY EDUCATION, ASSAM KAHILIARA,GUWAHATI-19.
7. THE TREASURY OFFICER, BARPETA, ASSAM
8. THE TREASURY OFFICER, BAKSA, ASSAM
9. THE INSPECTOR SCHOOLS, BARPETA, ASSAM.
10. THE INSPECTOR OF SCHOOLS, BAKSA, ASSAM.
11. THE BLOCK ELEMENTARY EDUCATION OFFICER, BAJALI, DISTREICT-BARPETA, ASSAM.
12. THE BLOCK ELEMENTARY EDUCATION OFFOCER, JALAH, DISTRICT-BARPETA, ASSAM.
13. THE BLOCK ELEMENTARY EDUCATION OFFOCER, MANDIA, DISTRICT-BARPETA, ASSAM.
14. THE BLOCK ELEMENTARY EDUCATION OFFICER, BARPETA, DISTRICT-BARPETA, ASSAM.
... ..RESP ONDENTS BY ADVOCATES FOR THE PETITONERS : MR. S. BORA, ADV.
FOR THE RESPONDENTS : MR. D. SAIKIA, ADDL. A.G. ASSAM.
: MR. P. NAYAK, ADV 52 BEFORE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK DATE OF HEARING : 28-11-2017 DATE OF JUDGEMENT : 11-12-2017 JUDGMENT AND ORDER(ORAL) Heard Mr. Arun Dev Choudhury, learned counsel for the petitioners in WP(C) No. 6843/2017, Mr. Nilayananda Dutta, learned senior counsel assisted by Mr. Shantanu Borthakur, learned counsel for the petitioners in WP(C) No. 6914/2017 and Mr. N. Unni Krishnan Nair, learned senior counsel assisted by Mr. Hrishikesh Das, learned counsel for the petitioners in WP(C) No. 7068/2017, Mr. Idrish Choudhury, learned counsel for the petitioners in WP(C) No. 7109/2017, Dr. Burhan Uddin Ahmed for the petitioner in WP(C) Nos. 7132/2017 and 7263/2017, Mr. Ronendra Prasad Kakati, learned senior counsel assisted by Mr. Bishwajyoti Purkayastha for the petitioners in WP(C) No. 7227/2017 and Mr. Santanu Bora, learned counsel for the petitioner of WP(C) No. 7289/2017.
2. Also heard Mr. Devajit Saikia, learned Additional Advocate General, Assam assisted by Mr. P. Nayak, learned Standing Counsel for the Finance for the respondents.
3. The petitioners in all these writ petitions are graduates by their academic qualifications and they are serving as Assistant Teachers in provincialised elementary schools of the state, mostly in lower primary schools and some are in upper primary schools. Some of them have already obtained Basic Training and/or Diploma in Elementary Education and/or the Degree of Bachelor of Education (B.Ed.).
4. After the 7th Assam Pay and Productivity Pay Commission's (7th APPPC, in short) recommendation, the State Government in the Finance (Pay Research 53 Unit) Department by Notification No. FPC.1/2017/pt/2 dated 17.03.2017 brought into force the Assam Services (Revision of Pay) Rules 2017 [Assam Service (ROP) Rules 2017, in short], a statutory Rule under the proviso to the Article 309 of the Constitution of India, which have come in to effect from the 1st day of April, 2016. It is stated that accordingly, the State Government had paid its employees their arrears of salaries w.e.f. 01.10.2016.
5. As per the provisions of said Assam Service (Revision of Pay) Rules 2017 of the State of Assam that has been given effect from 1st April, 2016, the petitioners who had been serving as Assistant Teacher in the Provincialised Upper Primary Schools have been placed in the Assam Lower Schools Services (Teaching and Inspection) ME/MV/Senior Basics Schools wherein their pay have been revised in the Pay Band 2 in the Scale of Pay of Rs. 14,000 - Rs. 49,000 with Grade Pay of Rs. 8,700 from the existing Pay Scale of Graduate Teacher which were under the Pay Band 2 in the scale of pay of Rs. 5,200 - Rs. 20,200 with the Grade Pay of Rs. 2,700; whereas the Scale of Pay of Junior Teachers (under Graduate, Teacher of ME/MV/ Senior Basics Schools) have been revised in the Pay Band 2 in the Scale of Pay of Rs. 14,000 - Rs. 49,000 with grade pay of Rs. 6,200 from the existing Pay Scale of Junior Teachers (under Graduate) which were under the Pay Band 2 in the scale of pay of Rs. 5,200 - Rs. 20,200 with Grade Pay of Rs. 2,500.
6. Again as per the said Assam State ROP Rules, 2017, the Graduate Teacher of Lower Primary/Junior Basic/Pre Primary Schools, who had been serving under the Pay Band 2 in the Scale of Pay of Rs. 5,200 - Rs. 20,200 with Grade Pay of Rs. 2,700, their pay structures have been revised under Pay Band 2 in the Scale of Pay of Rs. 14,000 - Rs. 49,000 with grade pay of Rs. 8700. Similarly the under Graduate teachers of such L.P./Jr. Basic/Pre Primary Schools who were serving under the Pay Band 2 in the Pay Scale of Rs. 5200 - Rs. 20,200 with Grade Pay of Rs. 2500, their pay structures have been revised under the Pay Band 2 in the Scale of Pay of Rs. 14,000 - Rs. 49,000 with the 54 Grade Pay of Rs. 6,200. Similarly for Craft Teachers (Matriculate) of such L.P./Jr. Basic/Pre Primary Schools serving under the Pay Band 2 in the Scale of Pay of Rs. 5200 - Rs. 20,200 with Grade Pay of Rs. 2,400, their pay structures have been revised under the Pay Band 2 in the Scale of Pay of Rs. 14,000 - Rs. 49,000 with Grade Pay of Rs. 6,200 and for those Craft Teachers (non- Matriculate) who were serving in the Pay Band 2 in the Scale of Pay of Rs. 5,200 - Rs. 20,200 with Grade Pay of Rs. 2,200, their pay structures have been revised under the Pay Band 2 in the Scale of Pay of Rs. 14,000 - Rs. 49,000 with Grade Pay of Rs. 5,600.
7. It is to be stated herein that after the decision of the Anomaly Committee with regard to the payment of Grade Pay of Rs. 2,300 per month to the Trained and Graduate Assistant Teachers in Primary Schools (ME/MV/Senior Basic/LP/Junior Basic/Pre-Primary) as per the Assam Services (Revision of Pay) Rules 2010; the State Government in the Finance Department by Notification No. FPC 109/2010/41 dated 19.02.2011 enhanced the said Grade Pay from Rs. 2,300 to Rs. 2,700 for them.
8. Since it was learnt that some Graduate Teachers who are serving in the Intermediate Posts have drawn Graduate Scale of Pay with the Grade Pay of Rs. 8,700, pre revised at Rs. 3,300; as such the Finance Department of the State by the W.T. Message dated 21.09.2017 informed all the Deputy Commissioners, the Sub-Divisional Officers of all the Sub-Divisions and all the Treasury Officers of the State to stop passing of bills to said teachers until the decision of the Anomaly Committee on the matter and by the same those authorities were further requested to submit the lists of such Graduate Teachers serving in Intermediate Posts, who have already drawn the revised Graduate Pay along with the lists of Drawing and Disbursing Officers who have approved and submitted such bills to the concerned Treasury. Thereafter, referring its earlier W.T. Message dated 21.09.2017, the Finance Department of the State by another W.T. Message dated 25.09.2017 informed all the Deputy 55 Commissioners, the Sub-Divisional Officers of all the Sub-Divisions and all the Treasury Officers of the State, clarifying that for Graduate Teachers who are serving in Intermediate Posts, their revised pay in the Graduate Pay Scale to those under Graduate Teachers is to be stopped and further clarified that these teachers will continue to draw the revised pay on the pay scale as recommended by the 7th Assam Pay and Productivity Pay Commission for under Graduate Teacher till further orders, with the observation that the same has been issued to convenience drawal of pay of Graduate Teachers who are serving in Intermediate Posts till the Anomaly Committee takes a decision in the matter.
9. Thereafter, the Finance Department of the State on 26.09.2017 issued the 3rd WT Message informing all the Deputy Commissioners, the Sub- Divisional Officers of all the Sub-Divisions and all the Treasury Officers of the State clarifying that the revised pay of the Graduate Teachers who are serving in the Intermediate Posts in the Graduate Pay Scale to them is to be stopped and that those teachers will continue to draw the revised pay scale as recommended by the 7th Assam Pay and Productivity Commission for under Graduate Teachers till further order observing that the same has been issued to convenience drawal of pay of Graduate Teachers who are serving in the Intermediate Posts, till the Anomaly Committee takes a decision in the matter.
10. Subsequently, the Finance Department of the State again issued a WT Message dated 03.11.2017 to all the Deputy Commissioners, the Sub-Divisional Officer of all the Sub-Divisions and all the Treasury Officers of the State informing them that the 7th Assam Pay and Productivity Pay Commission had recommended the drawal of Grade Pay of Rs. 6,800 to all the official in general, who were drawing Grade Pay of Rs. 2,700 as per the recommendation of the 6th Pay Commission and that the Government has decided to allow the Grade Pay of Rs. 6,800 to all Elementary Teacher who were drawing Grade Pay of Rs. 2,700 as per the recommendation of the 6th Pay Commission. As far as the 56 demand of the Teachers Association for higher Grade Pay is concerned, by the said WT Message dated 03.11.2017, the respondent Finance Department intimated the authorities that the same is being examined by the Anomaly Committee and its report is awaited and that as and when the report of the Anomaly Committee is accepted, necessary clarification, if required, will be issued.
11. Being aggrieved by such actions of the State respondents in the Finance Department in stopping their Grade Pay by issuing the aforesaid four impugned WT Messages and by those impugned WT Messages also fixing their Grade Pay at Rs. 6,800 till the decision of the Anomaly Committee, the petitioners have filed these writ petitions stating that once the State Government in the Finance Department by a statutory Rule under the Article 309 of the Constitution of India, have brought into force the Assam Services ROP Rules 2017 giving its effect from 01.01. 2016, now the respondents State Government in the Finance Department by mere issuing the impugned WT Messages cannot take away their right to receive Grade Pay of Rs. 8,700.
12. The respondents Finance Department have filed affidavit in the matter. Mr. D. Saikia, learned Addl. Advocate General appearing on behalf of the respondents both in the Finance as well as in the Education Department placed before the Court that prior to the coming into the force of the Assam Service (Revision of Pay) Rules 2010, as per the provisions of the Assam Service (Revision of Pay) Rules 2010 under the category of the Assam Lower Schools Service (Teaching and Inspection) ME/MV/Senior Basic Schools, in addition to the posts of Headmaster of such Upper Primary Schools, it had also three separate groups of teachers in such schools, which are (i) Graduate Teacher (Science) under the Pay Band 2 in the pay structure of Rs. 5,200 - Rs. 20,200 with Grade Pay of Rs. 2,800, (ii) Trained and Graduate Teacher under the Pay Band 2 in the pay structure of Rs. 5,200 - Rs. 20,200 with Grade Pay of Rs. 2,300 and (iii) Junior (under Graduate, Teacher of ME/MV/ Senior Basics 57 Schools) under the Pay Band 2 in the pay structure of Rs. 5,200 - Rs. 22,000 with Grade Pay of Rs. 2,200. Mr. Saikia submits that later as per Notification dated 19.02.2011 of the Finance Department, Grade Pay of Rs. 2,300 per month that was payable to the Trained and Graduate Teachers of ME/MV/Senior Basic/LP/Junior Basic/Pre-Primary was enhanced to Rs. 2,700 per month.
13. Mr. Saikia, also submitted that after the Assam Service ROP Rules 2017 came into force, under the same category of the said Assam Lower Schools Service (Teaching and Inspection) ME/MV/Senior Basic Schools, leaving aside the post of Headmaster, now there are only 2 (two) categories of teachers in such upper primary schools, (i) Graduate Teacher under Pay Band 2 in the revised pay structure of Rs. 14,000 - Rs. 49,000/- with Grade Pay of Rs. 8,700 and (ii) Junior (Under Graduate) Teacher of ME/MV/Senior Basic Schools under Pay Band 2 in the revised pay structure of Rs. 14,000 - Rs. 49,000/- with Grade Pay of Rs. 6,200.
14. Mr. Saikia also submitted that during the force of the Assam Service ROP Rules 2010, under the category of the Assam Lower Schools Service (Teaching and Inspection) LP/Junior Basic/Pre-Primary Schools, it had five categories of teachers in Lower Primary Schools, which were (i) Trained Graduate Teachers under Pay Band 2 in the revised pay structure of Rs. 5,200 - Rs. 20,200 with Grade Pay of Rs. 2,300, (ii) Trained and PU/HSLC Passed Teachers under Pay Band 2 in the pay structure of Rs. 5,200 - Rs. 20,200 with Grade Pay of Rs. 2,200, (iii) Untrained Teachers under Pay Band 2 in the pay structure of Rs. 5,200 - Rs. 20,200 with Grade Pay of Rs. 2,200, (iv) Craft Teacher (Matriculate) under Pay Band 2 in the pay structure of Rs. 5,200 - Rs. 20,200 with Grade Pay of Rs. 2,100 and (v) Craft Teacher (Non Matriculate) under Pay Band 2 in the pay structure of Rs. 5,200 - Rs. 20,200 with Grade Pay of Rs. 2,000.
15. Mr. Saikia further submitted that after the Assam Service ROP Rules 2017 came into force, under the same category of the said Assam Lower Schools 58 Service (Teaching and Inspection) LP/Junior Basic/Pre-Primary Schools, leaving aside the post of Headmasters, now there are only 4 (four) categories of teachers in such Lower Primary Schools, (i) Graduate Teachers under Pay Band 2 in the revised pay structure of Rs. 14,000 - Rs. 49,000 with Grade Pay of Rs. 8,700, (ii) Under Graduate Teacher under Pay Band 2 in the revised pay structure of Rs. 14,000 - Rs. 49,000 with Grade Pay of Rs. 6,200, (iii) Craft Teachers (Matriculate) under Pay Band 2 in the revised pay structure of Rs. 14,000 - Rs. 49,000 with Grade Pay of Rs. 6,200 and (iv) Craft Teacher (Non- Matriculate) under Pay Band 2 in the revised pay structure of Rs. 14,000 - Rs. 49,000 with Grade Pay of Rs. 5,600.
16. Mr. Saikia, further submitted that as per the discussion with the representative of one Asom Rajjyik Prathmik Sikshak Sanmilani and the Finance Department of the State held on 27.10.2017 it was decided that all the teachers of elementary Schools who were drawing Grade Pay of Rs. 2,700 corresponding of Grade Pay of Rs. 8,700 shall draw Grade Pay of Rs. 6,800 instead of Rs. 8,700 as an interim measure till submission of report of Pay Anomaly Committee and the same was accordingly clarified in the impugned WT Message dated 03.11.2017.
17. Mr. Saikia, has brought to the notice of the Court that the State Government by Notification No. FPC.11/2017/3 dated 18.05.2017 have already constituted the Anomaly committee to examine the anomalies, if any, as per the recommendation of the 7th APPPC and the Government decision thereon and as such, if the anomaly Committee gives its decision in favour of the petitioners for their Grade Pay of Rs. 8,700, the same would be paid to them by the State in arrears and till then they shall be paid Grade Pay of Rs. 6,800 instead of Rs. 8,700.
18. Mr. Saikia on behalf of the State respondents, as such submitted that though the petitioners are claiming that their salaries have been stopped by the impugned WT Messages, but in fact it is not correct, since by the WT Message 59 dated 03.11.2017 the State Government in the Finance Department clarified that the 7th APPPC recommended grade pay of Rs. 6,800 to all the officials in general who were drawing Grade Pay of Rs. 2,700 as per recommendation of the 6th Pay Commission and therefore, by the Said WT Message dated 03.11.2017 the concerned authorities were informed that as the matter relating to the demand of the teachers associations for higher grade pay is being examined by the Anomaly Committee, the report of which is awaited and till such report of Anomaly Committee is accepted, all the officials in general drawing Grade Pay of Rs. 2,700 as per the recommendation of the 6th Pay Commission to be allowed to draw Grade pay of Rs. 6,800 and it is the petitioners who are not drawing their salaries.
19. From the above it is clear that the State Government in the Finance (Pay Research Unit) Department by Notification dated 17.03.2017 brought into force the Assam Services (Revision of Pay) Rules 2017, a statutory Rule under the provisions to the Article 309 of the Constitution of India, giving its effect from the 1st day of April, 2016. However by the impugned WT Messages dated 21.09.2017, 25.09.2017, 26.09.2017 and 03.11.2017 the Finance Department of the State stopped the revised scale of Graduate Teachers who are serving in Intermediate Posts observing that said teachers shall draw the revised pay on the Pay Scale as recommended by the 7th APPPC for Under Graduate Teachers i.e. pay scale under Pay Band 2 with pay of Rs. 14,000 - Rs. 49,000 and Grade Pay of Rs. 6,200, till further orders i.e. till the decision of the Anomaly Committee; though such Graduate Teachers in Lower Primary/Junior Basic/Pre- Primary Schools of the State under the said 2017 statutory Rules have been placed at Pay Band 2 in the Pay Scale of Rs. 14,000 - 49,000 with Grade Pay of Rs. 8,700.
20. As such the issue involved in these sets of writ petitions is whether the State Government by issuing such WT Messages can stop the higher Scale of Pay and alter and/or revise the same for a Grade Pay payable to under 60 Graduate Teachers on the ground that the incumbents though Graduate but serving in Intermediate Posts, in spite of the fact that such Grade Pay have been provided to such Graduate incumbents by the Assam Services (Revision of Pay) Rules 2017, a statutory Rule under the provisions to the Article 309 of the Constitution of India.
21. Referring the decision of the Constitution Bench of the Hon'ble Supreme Court in the case of B. N. Nagarajan -Vs- State of Mysore, reported in AIR 1966 SC 1942, another Constitution Bench of the Hon'ble Supreme Court in the case of Sant Ram Sharma -Vs- State of Rajasthan and Others, reported in AIR 1967 SC 1910 have held that -
"While Government cannot amend or supersede statutory rules by administrative instructions, if rules are silent on any particular point, Government can fill up the gaps and supplement the rules and issue instructions not inconsistent with the rules already framed and, there is nothing in the terms of Art.309 which abridges the power of the executive to act under Art. 162 without a law."
22. In the case of C. Sankaranarayanan -Vs- State of Kerala, reported in (1971) 2 SCC 361 the Hon'ble Supreme Court have settled that -
"The Government has the power of under Article 309 of the Constitution to make rules regulating the conditions of service of Government employees and the conditions of service incorporated in such rules could be indisputably changed in exercise of the powers contained in Article 309 of the Constitution only."
23. In the case of State of Haryana -Vs- Shamsher Jang Bahadur, (1972) 2 SCC 188, a three Judges Bench of the Hon'ble Supreme Court have held that -
"The Government is not competent to alter the rules framed under Article 309 by means of administrative instructions, but only to fill up the gap in the rules."
24. The Hon'ble Supreme Court in the case of S.L. Sachdev -Vs- Union of India, reported in (1980) 4 SCC 562 have held that -
"Any directive which goes beyond it and superimposes a new criterion on the Rules will be bad as lacking in jurisdiction. No one can issue a direction which, in substance and effect, amounts to an amendment of the Rules made by the President under Article 309. That is elementary."
25. Another three Judges Bench of the Hon'ble Supreme Court in the case of A.K. Bhatnagar -Vs- Union of India, reported in (1991) 1 SCC 544 have observe that -
"On more than one occasion this Court has indicated to the Union and the State Governments that once they frame rules, their action in respect of matters covered by rules should be regulated by the rules. The rules framed in exercise of powers conferred under the proviso to Article 309 of the Constitution are 61 solemn rules having binding effect. Acting in a manner contrary to the rules does create problem and dislocation. Very often government themselves get trapped on account of their own mistakes or actions in excess of what is provided in the rules. We take serious view of these lapses and hope and trust that the government both at the Centre and in the States would take note of this position and refrain from acting in a manner not contemplated by their own rules."
26. Another three Judges Bench of the Hon'ble Supreme Court in the case of K. Kuppusamy -Vs- State of T.N., reported in (1998) 8 SCC 469 have held that -
"The relevant rules, it is admitted, were framed under the proviso to Article 309 of the Constitution. They are statutory rules. Statutory rules cannot be overridden by executive orders or executive practice."
27. In the case of Sandhya Jain (Dr) -Vs- Subhash Garg (Dr), reported in (1999) 8 SCC 449, with regard to a case of recommendations made by the Medical Council of India, the Hon'ble Supreme Court have observed that -
"the recommendations made by the Medical Council of India or the regulations framed by it are only recommendatory and not mandatory and right to be considered for promotion is a condition of service and it can only be regulated by a rule framed under the proviso to Article 309 and the recommendation of the Medical Council could not override a rule framed under Article 309."
28. With regard to reduction of pay of the employee on promotion belonging to the Orissa Service Code that has been framed under Article 309 of the Constitution of India by issuing some circulars, the Hon'ble Supreme Court in the case of Ajaya Kumar Das -Vs- State of Orissa, reported in (2011) 11 SCC 136 have held that -
"Neither the Circular dated 18-6-1982 nor the subsequent Circular dated 19-3- 1983 modifying the earlier Circular dated 18-6-1982 can override the statutory provision contained in Rule 74(b) of the Code if it results in reduction of pay of the employee on promotion. That the Orissa Service Code has been framed under Article 309 of the Constitution of India is not in dispute. It is well settled that the statutory rules framed under Article 309 of the Constitution can be amended only by a rule or notification duly made under Article 309 and not otherwise. Whatever be the efficacy of the executive orders or circulars or instructions, statutory rules cannot be altered or amended by such executive orders or circulars or instructions nor can they replace the statutory rules. The Rules made under Article 309 of the Constitution cannot be tinkered by the administrative instructions or circulars."
29. In the present case the benefit of the Grade Pay of Rs. 8,700 has been conferred upon the Graduate Teachers of the Primary Schools (ME/MV/Senior Basic/LP/Junior Basic/Pre-Primary) of the State by the Assam Services (Revision of Pay) Rules 2017, a statutory Rule under the provisions to the Article 309 of the Constitution of India and by the impugned WT Messages dated 21.09.2017, 25.09.2017, 26.09.2017 and 03.11.2017, the Finance Department of the State 62 have stopped the revised Graduate Scale of Pay for the Graduate Teachers who are serving in Intermediate Posts in those Primary Schools of the State observing that said teachers shall draw the revised pay on the Pay Scale as recommended by the 7th Assam Pay and Productivity Pay Commission for Under Graduate Teachers till the decision of the Anomaly Committee.
30. It is not the case of the State respondents that by way of the impugned WT Messages, the Government had merely filled up the gap in the said 2017 statutory Rules, involved in the present case. It is also not the case of the State respondents that by way of instructions issued through those impugned WT Messages, it has supplement the said 2017 statutory Rules.
31. In the present set of cases, the impugned WT Messages issued by the Finance Department of the State on 21.09.2017, 25.09.2017, 26.09.2017 and 03.11.2017 being not supplemental to the said 2017 Rules, a Rule already framed under the proviso to Article 309 of the Constitution, this Court is of the view that those instructions issued by the State respondents through the WT Messages, are nothing but administrative orders and instructions, which have altered the said 2017 Rules, being inconsistent with the same.
32. As such this Court is of the view that the impugned WT Messages issued by the Finance Department of the State on 21.09.2017, 25.09.2017, 26.09.2017 and 03.11.2017 being administrative orders and instructions and being issued in violation of the law established, as noted above; therefore, those instructions issued by the State respondents through the impugned WT Messages, cannot be allowed to override, amend and supersede the Assam Services (Revision of Pay) Rules 2017, a statutory Rule framed under the proviso to Article 309 of the Constitution of India.
33. For the reasons above, the impugned WT Message under Memo Nos. (i) FPC.18/2013/72 dated 21.09.2017, (ii) FPC.18/2013/74 dated 25.09.2017, (iii) FPC.18/2013/75 dated 26.09.2017 and (iv) FPC.18/2013/PT/12 dated 63 03.11.2017, all issued by the State Government in the Finance (Pay Research Unit) Department are hereby set aside and quashed.
34. However, considering the fact that the State respondents have already constituted the 'Pay Anomaly Committee' and placed the matter before it regarding drawal of Graduate Scale of Pay under Pay Band 2 in the revised Pay Scale of Rs. 14,000 - 49,000 with Grade Pay of Rs. 8,700 by the Graduate incumbents serving in the Intermediate Posts in such Elementary Schools of the State as per the provisions of the Assam Services (Revision of Pay) Rules 2017, a statutory Rules framed under the proviso to Article 309 of the Constitution of India; it is up to the State respondents to act on such report of said 'Anomaly Committee' and if at all the State respondents wants to bring any change thereafter, needless to say they can bring it only by way of due amendment of said 2017 statutory Rules.
35. Accordingly, these writ petitions stands allowed.
JUDGE Rupam 64 65 66