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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4)(b) in The Indian Post Office Rules, 1933

(b)in the case of the other side -
(i)a gummed label not exceeding 2 inches (5cms) in length and ¾ (2cms) in width, completely adherent to the card and bearing the name and address of the sender of the card; and
(ii)engravings, illustrations, drawings and photographs on very thin paper and completely adherent to the card.