Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Bihar - Subsection Section 22(b) in Bihar Excise (Mahua Flowers) Rules, 2006 (b)the number of the licence for the possession or sale of Mahua flowers held by the applicant or the number of permit for buying Mahua flowers, if any, held by him;
