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State of West Bengal - Section

Section 32 in West Bengal Societies Registration Rules, 1963

32. The purchase of intoxicating liquor for and supply by the club shall be in the absolute discretion of a sub-committee of not less than...................members being elected members of the committee appointed by the committee for that purpose. In the event of any member ceasing to be a member of the committee he shall automatically cease to be a member of the sub-committee, and another elected member of the committee shall be appointed in his place.