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Himachal Pradesh High Court

M/S Tee & Healthcare & Ors vs . Nand Lal Sharma & Anr. on 14 March, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

M/s Tee & Healthcare & Ors.

.

Vs. Nand Lal Sharma & Anr.

Civil Revision No. 31 of 2022 14.03.2022 Present: Mr. Vir Bahadur Verma, Advocate, for the petitioners.

Notice be issued to the respondents, returnable for 09.05.2022, on taking steps within one weeks.





             March 14, 2022
               (Vinod)
                           r         to          (Ajay Mohan Goel)
                                                       Judge









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