Himachal Pradesh High Court
M/S Tee & Healthcare & Ors vs . Nand Lal Sharma & Anr. on 14 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
M/s Tee & Healthcare & Ors.
.
Vs. Nand Lal Sharma & Anr.
Civil Revision No. 31 of 2022 14.03.2022 Present: Mr. Vir Bahadur Verma, Advocate, for the petitioners.
Notice be issued to the respondents, returnable for 09.05.2022, on taking steps within one weeks.
March 14, 2022
(Vinod)
r to (Ajay Mohan Goel)
Judge
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