Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(3)A non-cash/bank transaction shall be first recorded in the Journal book by appropriately identifying the account head to be debited or credited in respect of the transaction.