Section 9 in Dr. Vishwanath Karad MIT World Peace University Act, 2016
9. General Fund.
- The University shall also establish a fund, which shall be called "the General Fund" to which following shall be credited, namely:-(i)fees and other charges received by the University;(ii)any contribution made by the sponsoring body;(iii)any income received from consultancy and other works undertaken by the University;(iv)bequests, donations, endowments and any other grants; and(v)all other sums received by the University.
